High Courts23 Jan 2024
Vineet Kumar Lakhanpal Vs Naman Lakhanpal & Anr.
Delhi High Court · (2024) 01 DEL CK 4139
COURT ARCHIVE
Delhi High Court judgments
1,34,815 judgments · page 1,445 of 6,741
High Courts23 Jan 2024Dismissed
District & Sessions Court Employees Welfare Association (Regd) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4162
Constitution of India-Article 226, 227Delhi District Court Establishment (Appointment and Condition of Service Rules, 2012)-Schedule A, B
High Courts23 Jan 2024Dismissed
Union Of India & Ors. Vs N.K. Mishra & Ors.
Delhi High Court · (2024) 01 DEL CK 4190
Constitution of India-Article 226, 227Railway Services (Revised Pay) Rules 1997
High Courts23 Jan 2024Disposed Of
Commissioner Of Customs ACC Import New Delhi Vs M/s Kajariaceremics Ltd
Delhi High Court · (2024) 01 DEL CK 4248
Customs Act, 1962-Section 130(2A)
High Courts23 Jan 2024Dismissed
Meena Vs The State
Delhi High Court · (2024) 01 DEL CK 4253
Code of Criminal Procedure, 1973-Section 438Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 20, 61, 85, 50, 17, 27A
High Courts23 Jan 2024Dismissed
Arjun Mall Retail Holdings Pvt Ltd & Ors. Vs Gunocen Inc.
Delhi High Court · (2024) 01 DEL CK 4285
Arbitration and Conciliation Act, 1996-Section 11(2), 11(6), 12(3)(a), 13(2), 13(5), 34, 34(2-A), 37, Schedule 6Commercial Acts, 2015-Section 11Civil Procedure Code, 1908-Order XLI Rule 5
High Courts23 Jan 2024Disposed Of
Smt. Rajvati Vs State of NCT of Delhi
Delhi High Court · (2024) 01 DEL CK 4300
Constitution of India-Article 226Cr.P.C.-Section 482, 164IPC-Section 363
High Courts23 Jan 2024Disposed Of
Noor Jahan Vs State & Ors.
Delhi High Court · (2024) 01 DEL CK 4297
Constitution of India-Article 226Cr.P.C.-Section 161
High Courts23 Jan 2024Disposed Of
Reeta Devi Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 4294
Constitution of India-Article 226Cr.P.C.-Section 482IPC-Section 363
High Courts23 Jan 2024Allowed
R Vs The Union Of India Through Secretary Ministry Of Health And Family Welfare & Ors.
Delhi High Court · (2024) 01 DEL CK 4307
Medical Termination of Pregnancy Act, 1971-Section 3(2)(b)(i), 3(3), 5, 3(2)(a), 3(2)(b), 6, 3Medical Termination of Pregnancy Rules, 2003-Rule 3B, 3(B)(c)Rights of Persons with Disabilities Act, 2016
High Courts23 Jan 2024Disposed Of
M/S Exotic Buildcon Pvt Ltd Vs M/S Medors Biotech Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 3618
Arbitration and Conciliation Act, 1996-Section 34Companies Act, 2013-Section 248(5), 250
High Courts23 Jan 2024Dismissed
Sunil Kumar & Ors. Vs UOI & Ors.
Delhi High Court · (2024) 01 DEL CK 3590
CPC-Section 151Constitution of India-Article 14
High Courts23 Jan 2024
Nakhat Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3585
Air Force Act, 1950-Section 26
High Courts23 Jan 2024Disposed Of
Aakash Yadav Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 3584
High Courts23 Jan 2024Dismissed
Sarita Mishra Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3579
High Courts22 Jan 2024Dismissed
Tani Sandhu Bhargava Vs Shumita Didi Sandhu
Delhi High Court · (2024) 01 DEL CK 3662
Code of Civil Procedure, 1908-Order I Rule 10, I Rule 10(2), XXXII Rule 1, XXXII Rule 3, Section 151, 22 Rule 4, XII Rule 6Limitation Act, 1963
High Courts22 Jan 2024Disposed Of
Neetu Grover Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3685
Constitution of India-Article 226, 14, 21, 25, 29, 301, Part IIIHindu Marriage Act, 1955-Section 5, 5(iv), 5(v), 3(a), 7, 29(2)Special Marriage Act, 1954-Section 4(d), 15(e)
High Courts22 Jan 2024Disposed Of
Dinesh Chhabra Vs M/S Showman Construction & Impex Pvt. Ltd. & Ors.
Delhi High Court · (2024) 01 DEL CK 3755
Code of Civil Procedure, 1908-Section 151, Order 39 Rule 2(a)Arbitration and Conciliation Act, 1996-Section 34
High Courts22 Jan 2024Disposed Of
Mikado Properties Pvt. Ltd. Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 3772
Constitution of India, 1950-Article 226
High Courts22 Jan 2024Dismissed
Zahid Hassan Vs State Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 3783
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 302, 201, 392, 397, 411, 34