High Courts23 Jan 2024Disposed Of
Noushad @ Nazim & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3935
Cr.P.C-Section 482IPC-Sections 498A, 406, 34Dowry Prohibition Act-Section 4
COURT ARCHIVE
Delhi High Court judgments
1,34,815 judgments · page 1,444 of 6,741
High Courts23 Jan 2024Dismissed
Dr. Snehashish Bhattacharya & Ors. Vs South Asian University
Delhi High Court · (2024) 01 DEL CK 3930
South Asian University Act, 2008-Section 6, 8, 8 (xix), 8 (xviii), 14, 26, 29United Nations (Privileges and Immunities) Act, 1947-Section 3, Articles II, III, IV, V, VI, VIIConstitution of India-Article 12, 13(2), 13(3), 17, 23, 24, 32, 36, 226, 309, 310, 311, 323-A
High Courts23 Jan 2024Dismissed
Rajesh Dua Vs Rajiv Goyal & Anr.
Delhi High Court · (2024) 01 DEL CK 3924
Code of Civil Procedure, 1908-Section 115, 151, Order I Rule 10, IX Rule 1, IX Rule 2, IX Rule 3, IX Rule 5, IX Rule 6, IX Rule 7, IX Rule 13, XV Rule 1, XV Rule 3, XVA, XVII Rule 1, XVIII Rule 1, XVIII Rule 2, XVIII Rule 17, XX Rule 1Constitution of India-Article 226General Clauses Act
High Courts23 Jan 2024Dismissed
Dr Sheela Kumari. S Vs University Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3920
Constitution of India-Article 226, 14, 19, 21University of Delhi Act, 1922-Section 2(g), 6UGC Regulations, 2010-Regulation 6.7.0
High Courts23 Jan 2024Dismissed
Ms Suraksha Jagirdar Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 3919
Constitution of India-Article 226, 227Delhi School Education Act, 1973-Section 24, 8(1), 10, 13Delhi School Education Rules, 1973-Rule 96, 96(2), 98, 100
High Courts23 Jan 2024Dismissed
GL Sharma Vs Union Of India & Anr
Delhi High Court · (2024) 01 DEL CK 3917
Constitution of India-Articles 226, 227, 14NTPC Service Rules
High Courts23 Jan 2024Dismissed
Bairrot Industries Vs Ramesh Kumar
Delhi High Court · (2024) 01 DEL CK 3915
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 25G
High Courts23 Jan 2024Disposed Of
Sunita Vs Mukesh Kumar
Delhi High Court · (2024) 01 DEL CK 4001
CPC-Section 151Limitation Act-Section 5Constitution of India-Article 227
High Courts23 Jan 2024Allowed
Kiran Gaur Vs Rachit Gaur
Delhi High Court · (2024) 01 DEL CK 3998
CPC-Order XXXIX Rule 3
High Courts23 Jan 2024Disposed Of
Prince Ben Nnaka Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4017
Constitution of India-Article 226, 21Cr.P.C.-Section 482IPC-Sections 420, 467, 468, 471, 120B
High Courts23 Jan 2024
Mahesh Sharma @ Chintu Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 4013
Constitution of India-Article 226, 32Cr.P.C.-Section 482, 433A, 438Indian Penal Code-Section 302, 34, 365, 392, 394
High Courts23 Jan 2024Dismissed
Arvind Bali Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 01 DEL CK 4055
Indian Penal Code, 1860-Section 376, 376(2)(k)Indian Evidence Act, 1872-Section 114A
High Courts23 Jan 2024Dismissed
Ruslamn Petrov Metodiev Vs State Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4051
Code of Criminal Procedure, 1973-Section 439, 167(2)Indian Penal Code, 1860-Sections 489B, 489C, 489DForeigners Act, 1946-Section 14
High Courts23 Jan 2024
Kunwar S Vishal Vs Kohli Realtors Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 4111
Code of Civil Procedure-Order VI Rule 17Specific Relief Act-Section 14(b)
High Courts23 Jan 2024Dismissed
Raj Kumar Vs Ram Kumar & Anr.
Delhi High Court · (2024) 01 DEL CK 4104
Code of Civil Procedure, 1906-Order XII Rule 6, Section 151
High Courts23 Jan 2024Allowed
Smt Pataso Devi Vs Sh Satish Kumar & Ors
Delhi High Court · (2024) 01 DEL CK 4103
Court Fees Act-Section 7(v)CPC, 1908-Order 23 Rule 1A, 1 Rule 10, Section 151
High Courts23 Jan 2024Disposed Of
FIITJEE Ltd Vs Deepak Solanki & Anr.
Delhi High Court · (2024) 01 DEL CK 4159
Arbitration and Conciliation Act, 1996-Section 11, 12(3), 14, 15, 21
High Courts23 Jan 2024Allowed
Kamal Kant and Company LLP Vs Raashee Fragrances India Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 4156
High Courts23 Jan 2024Disposed Of
Commissioner Of Income Tax-IV Vs M/S Indo Rama Textiles Ltd.
Delhi High Court · (2024) 01 DEL CK 4150
Income Tax Act-Section 43(1) Explanation 10, 32
High Courts23 Jan 2024Disposed Of
Rita Wadhwa Vs Sajiv Sarin (Deceased) Through Legal Heirs & Ors.
Delhi High Court · (2024) 01 DEL CK 4142
Code of Civil Procedure, 1908-Order XXI