High Courts24 Jan 2024Allowed
Ashok Kumar Sah Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3722
Constitution of India-Articles 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,34,661 judgments · page 1,441 of 6,734
High Courts24 Jan 2024Allowed
Varun Alwadhi Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2024) 01 DEL CK 3770
Constitution of India-Article 226
High Courts24 Jan 2024Disposed Of
Shreya Suman Vs Punjab And Sind Bank & Ors.
Delhi High Court · (2024) 01 DEL CK 3778
High Courts24 Jan 2024Dismissed
International Institute Of Information Technology & Anr. Vs Indira Gandhi National Open University
Delhi High Court · (2024) 01 DEL CK 3782
Bombay Public Trusts Act, 1950Societies Registration Act, 1860Companies Act, 1956
High Courts24 Jan 2024Disposed Of
M/s Kalyani (India) Private Limited Vs Punjab National Bank & Anr.
Delhi High Court · (2024) 01 DEL CK 3785
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8, 9, 12Transfer of Property Act, 1882
High Courts24 Jan 2024
Kishni Devi Deceased Through Her Legal Heirs Vs Satpal Sachdeva (Deceased) Thr Lr & Anr.
Delhi High Court · (2024) 01 DEL CK 3810
Delhi Rent Control Act-Section 25B(8), 14(1)(e)Constitution of India-Article 227Industrial Disputes Act, 1947
High Courts24 Jan 2024Disposed Of
Mukesh Vs State & Ors.
Delhi High Court · (2024) 01 DEL CK 3832
Constitution of India-Article 226IPC-Section 376, 506POCSO Act-Section 6
High Courts24 Jan 2024Disposed Of
Pivot Multifar Industrial Services Ltd. Vs DSC Limited
Delhi High Court · (2024) 01 DEL CK 3859
Companies Act, 1956-Section 433(e), 434, 439(1)(b), 10E(1), 485(1)Companies (Transfer of Pending Proceedings) Rules, 2016-Rule 5(1), 5Companies (Court) Rules, 2016-Rule 26
High Courts24 Jan 2024Dismissed
Hughes Network Systems India Ltd & Anr. Vs Commissioner Of Customs (Import & General) New Delhi
Delhi High Court · (2024) 01 DEL CK 3851
Customs Act, 1962-Section 111, 111(d), 112, 112(a), 112(a)(i), 112(b), 114AA, 125, 125(1)
High Courts24 Jan 2024Disposed Of
M/S Skylark Enterprises Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3847
High Courts24 Jan 2024Disposed Of
Ms Maa Kamakhya Through Proprietor Sh Vinod Maurya Vs Sales Tax Officer Class II AVAT Ward 12 Zone 2
Delhi High Court · (2024) 01 DEL CK 3846
Central Goods and Services Tax Act, 2017-Rule 86B
High Courts24 Jan 2024Disposed Of
Prem Enterprises Vs Commissioner Of Delhi Goods And Services Tax And Services Tax & Anr.
Delhi High Court · (2024) 01 DEL CK 3844
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts24 Jan 2024Disposed Of
Polytec Industries Through Its Proprietor Mr. Rohit Gupta Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 01 DEL CK 3873
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts24 Jan 2024Disposed Of
Sanjay Goel Vs BKR Capital Pvt. Ltd & Ors.
Delhi High Court · (2024) 01 DEL CK 3880
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VI Rule 15A, X Rule 1, Section 151Commercial Courts Act, 2015
High Courts24 Jan 2024Disposed Of
Amarjeet Singh Bammi & Anr. Vs Master Fatehvir Singh (Minor) & Ors.
Delhi High Court · (2024) 01 DEL CK 3914
High Courts24 Jan 2024Dismissed
Union Of India Vs M/s Ans Construction Ltd
Delhi High Court · (2024) 01 DEL CK 3911
High Courts24 Jan 2024
Yudhvir Singh & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 3906
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 3, 9, 10, 11, 11(1), 15, 15(2), 16, 16(1), 19, 19(1), 19(7), 25, 26, 38, 40, 40(2), 43(1), 109, Chapter II, Chapter IIIRFCTLARR (Amendment) Second Ordinance, 2015-Section 10A, 10A(1)(e), 10A(2), 15RFCTLARR (Amendment) Ordinance, 2014-Section 10A, Chapter III-A
High Courts24 Jan 2024Disposed Of
Raj Kumar Gupta @ Raj Gupta & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3931
Cr.P.C-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13-B(1), 13-B(2)
High Courts24 Jan 2024
Ms. Momisha Vs University Grants Commission (UGC) & Anr.
Delhi High Court · (2024) 01 DEL CK 3964
High Courts24 Jan 2024Dismissed
Ari Singh (Deceased) Thr. Lr's Vs UOI
Delhi High Court · (2024) 01 DEL CK 4002
Limitation Act-Section 5CPC-Section 94, 151Arms Act