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Delhi High Court judgments

1,34,648 judgments · page 1,439 of 6,733

High Courts25 Jan 2024Dismissed

Anil Kumar Sharma Vs State Of NCT Of Delhi

Delhi High Court · (2024) 01 DEL CK 3764

Code of Criminal Procedure, 1973-Section 439, 482, 29(1), 325IPC-Section 420, 406, 409, 120BReal Estate (Regulation and Development) Act, 2016-Section 3(1)
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High Courts25 Jan 2024Disposed Of

Sandeep @ Chiku Vs State (NCT Of Delhi)

Delhi High Court · (2024) 01 DEL CK 4057

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 37, 41, 42, 43, 44, 52, 52A, 52A(2), 53, 57, 61, 85Railways Act, 1989-Section 147, 149
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High Courts25 Jan 2024Disposed Of

Sumit Kumar Vs Manoj Kumar & Ors.

Delhi High Court · (2024) 01 DEL CK 4093

Constitution of India-Article 227Code of Criminal Procedure-Section 482Negotiable Instruments Act, 1881-Section 138
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High Courts25 Jan 2024Dismissed

Sonia Khurana Vs Pradeep Khurana & Anr.

Delhi High Court · (2024) 01 DEL CK 4295

Family Courts Act, 1984-Section 19Protection of Women from Domestic Violence Act, 2005-Section 2(s), 12, 17, 18, 19, 19(f), 20, 21, 22, 26, 26(2)Hindu Marriage Act, 1955-Section 9, 13(1)(ia), 13(1)(ib), 24
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