High Courts05 Feb 2024Allowed
M/S Aditya Thermopack Pvt. Ltd. Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2024) 02 DEL CK 0011
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12
COURT ARCHIVE
Delhi High Court judgments
1,34,096 judgments · page 1,427 of 6,705
High Courts05 Feb 2024Disposed Of
Gurpreet Singh Vs State Of Nct Of Delhi
Delhi High Court · (2024) 02 DEL CK 0010
Constitution of India, 1950 — Article 14, 19, 21Code of Criminal Procedure, 1973 — Section 309, 436, 436A, 437, 439Indian Penal Code, 1860 — Section
High Courts05 Feb 2024Dismissed
Delhi Development Authority Vs Jai Narain Gupta
Delhi High Court · (2024) 02 DEL CK 0009
Constitution of India, 1950 — Article 226
High Courts05 Feb 2024Dismissed
Union Of India & Anr. Vs Anoop Kumar Upadhyay
Delhi High Court · (2024) 02 DEL CK 0008
Constitution of India, 1950 — Article 226, 227
High Courts05 Feb 2024Allowed
RD Dogra Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 0007
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11
High Courts05 Feb 2024Disposed Of
National Coop.Con.F.O I.Ltd Vs UOI & Ors.
Delhi High Court · (2024) 02 DEL CK 0006
Customs Act, 1962 — Section 25(1)
High Courts02 Feb 2024Dismissed
Ms. Bimla Rani & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3973
Constitution of India-Article 226
High Courts02 Feb 2024Dismissed
Pawan Kumar Aggarwal Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 02 DEL CK 3974
Constitution of India-Article 226
High Courts02 Feb 2024
Dipak Singh Vs Registrar Cooperative Societies & Anr.
Delhi High Court · (2024) 02 DEL CK 3975
Delhi Co-operative Societies Act, 2003
High Courts02 Feb 2024Dismissed
Urmil Wadhawan & Anr. Vs Sonny Sarna & Ors.
Delhi High Court · (2024) 02 DEL CK 3977
Code of Civil Procedure, 1908-Order XLIII Rule 1, XVIII Rule 1Delhi High Court Act, 1966-Section 10Transfer of Property Act, 1882-Section 53-A
High Courts02 Feb 2024Dismissed
Sh Charanjit Gaba Vs The Registrar Cooperative Societies & Anr.
Delhi High Court · (2024) 02 DEL CK 3978
Constitution of India-Article 226Delhi Cooperative Society Rules, 1973-Rule 65(3)Delhi Co-operative Societies Act, 2003-Section 70, 71, 70(4)(a)(ii)
High Courts02 Feb 2024Allowed
Rohtash Kumar Muradia Vs Union Bank Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 3979
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(4)
High Courts02 Feb 2024Allowed
Ikhlas Ahmed Chawla Vs Abdul Rasheed & Ors.
Delhi High Court · (2024) 02 DEL CK 3981
High Courts02 Feb 2024Dismissed
Commissioner Of Police Delhi & Anr. Vs Pramit Singh & Anr.
Delhi High Court · (2024) 02 DEL CK 4025
High Courts02 Feb 2024Disposed Of
Ex JWO Krushna Chandra Mahapatra Vs Union Of India & Ors.
Delhi High Court · (2024) 02 DEL CK 4029
High Courts02 Feb 2024Disposed Of
Dheeraj Jain & Ors. Vs Savitri Devi & Ors.
Delhi High Court · (2024) 02 DEL CK 4096
Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(b), Rule 23Code of Civil Procedure, 1908-Order XXIII Rule 3, I Rule 10, Section 151, IX Rule 13, XXXIX Rule 1 & 2, LI Rule 5
High Courts02 Feb 2024Disposed Of
Ravi Kumar Vs All India Institute Of Medical Sciences
Delhi High Court · (2024) 02 DEL CK 4119
Constitution of India-Preamble, Article 10, 14, 14(4), 15, 15(4), 16, 16(4), 39-A, 46, 335
High Courts02 Feb 2024Dismissed
Blue Bird Liesure And Holidays Ltd. & Ors. Vs Spring Holiday Ltd. & Anr.
Delhi High Court · (2024) 02 DEL CK 4129
Code of Criminal Procedure, 1973-Section 482, 156(3), 156, 154, 154(1), 154(3)Indian Penal Code-Section 406, 120B, 420, 405SARFAESI Act
High Courts02 Feb 2024Dismissed
Sonu Surender Vs The State NCT Of Delhi
Delhi High Court · (2024) 02 DEL CK 4131
Code of Criminal Procedure, 1973-Section 374 (2), 164, 313, 161Indian Penal Code, 1860-Sections 376 (2) (i), 376 (2) (n), 506(II)Prevention of Children from Sexual Offences Act, 2012-Section 6, 42
High Courts02 Feb 2024Dismissed
Mohd Irfan Vs Shaina Aftab & Ors.
Delhi High Court · (2024) 02 DEL CK 4141
Delhi Rent Control Act-Section 25B(8), 14(1)(e)Enemy Property ActIndian Evidence Act-Section 116