High Courts05 Feb 2024Dismissed

Neeraj Jain & Anr. Vs Subhash Vohra

Delhi High Court · (2024) 02 DEL CK 4301

Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 151, 96, XLI, XLVII, 114, XLI Rule 1(3), XLI Rule 5(5)IPC-Section 420, 34Supreme Court Rules-Order XLVII
High Courts05 Feb 2024Disposed Of

Gurpreet Singh Vs State Of NCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 4376

Code of Criminal Procedure, 1973-Sections 436, 437, 439, 436A, 309Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20/61/85, 20/29, 36(1), 37, 37(1)(b)(ii), 52AConstitution of India-Articles 14, 19, 21
High Courts05 Feb 2024Allowed

Nikhil Wadhawan Vs Priti Wadhawan

Delhi High Court · (2024) 02 DEL CK 4506

Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 13(i)(ia)Indian Penal Code-Sections 323, 325, 34, 307, 379, 383, 425, 426, 441, 447, 503, 506Code of Criminal Procedure-Section 190
High Courts05 Feb 2024Dismissed

Hari Ram Vs State (NCT) Of Delhi

Delhi High Court · (2024) 02 DEL CK 3805

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs & Psychotropic Substances Act, 1985-Sections 20, 29, 37, 20(b)(ii)(c), 19, 24, 27A
High Courts05 Feb 2024

Arvind Kejriwal Vs State & Anr.

Delhi High Court · (2024) 02 DEL CK 3803

Indian Penal Code, 1860-Section 44, 499, 500Code of Criminal Procedure, 1973-Section 2(n), 199, 200, 202, 204, 257, 407, 482Indian Evidence Act-Section 65 B
High Courts05 Feb 2024Dismissed

Rajesh Marwah Vs State & Anr.

Delhi High Court · (2024) 02 DEL CK 3802

Code of Criminal Procedure, 1973-Section 482, 311, 391, Chapter XXIIINegotiable Instrument Act, 1881-Section 138, 142Indian Evidence Act-Section 65B