High Courts06 Feb 2024Dismissed

Sumit Khurana & Anr. Vs Mohd Ibrahim

Delhi High Court · (2024) 02 DEL CK 4136

Delhi Rent Control Act-Section 25B(8), 14(1)(e), 25B, 14A, 14B to Section 14D, 19, Chapter IIIA, Chapter IIICode of Civil Procedure-Section 115Indian Evidence Act-Section 116
High Courts06 Feb 2024Disposed Of

Packit Solutions & Anr. Vs Grey Orange India Pvt. Ltd.

Delhi High Court · (2024) 02 DEL CK 4236

Constitution of India-Article 227Civil Procedure Code, 1908-Order V read with Order VIII Rule 1 and 10; Order XXXVII; Order XXXIX Rule 1 & 2; Order XIII Rule 1 read with Order XI Rule 14; Order VII Rule 11
High Courts06 Feb 2024Dismissed

Sanjay Gulati Vs Harpreet Singh

Delhi High Court · (2024) 02 DEL CK 4271

Code of Criminal Procedure, 1973-Section 482, 357(3)Negotiable Instruments Act-Section 138, Chapter XVIIPenal Code, 1860
High Courts06 Feb 2024Dismissed

Delhi Transport Corporation Vs Balwan Singh

Delhi High Court · (2024) 02 DEL CK 4297

Constitution of India-Article 226, 311Delhi Road Transport Authority Act, 1950-Clause 9(a)(I)The Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, 2, Chapter VI, Chapter VIII
High Courts06 Feb 2024Dismissed

Union Bank Of India Vs Suman Rani

Delhi High Court · (2024) 02 DEL CK 4296

Constitution of India-Article 226, 227, 14Industrial Disputes Act, 1947-Section 33-C(2), 10Payment of Gratuity Act, 1972-Section 4(6)(a), 4(6)(b)
High Courts06 Feb 2024Dismissed

Smt. Sunita Vs Union Of India & Ors.

Delhi High Court · (2024) 02 DEL CK 4295

Constitution of India-Article 226, 227, 21The Indian Sucession Act, 1925-Section 381, 386Succession Certificate Act 7 of 1889
High Courts06 Feb 2024Dismissed

Smt Bittoo Vs Smt Santosh & Ors.

Delhi High Court · (2024) 02 DEL CK 4292

Code of Civil Procedure, 1963-Section 5, 151, Order IX Rule 13, XXI, 96, XL Rule 1Limitation Act, 1963-Section 5