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Delhi High Court judgments

1,31,711 judgments · page 1,420 of 6,586

High Courts06 Feb 2024Dismissed

Delhi Transport Corporation Vs Balwan Singh

Delhi High Court · (2024) 02 DEL CK 4297

Constitution of India-Article 226, 311Delhi Road Transport Authority Act, 1950-Clause 9(a)(I)The Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, 2, Chapter VI, Chapter VIII
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High Courts06 Feb 2024Dismissed

Union Bank Of India Vs Suman Rani

Delhi High Court · (2024) 02 DEL CK 4296

Constitution of India-Article 226, 227, 14Industrial Disputes Act, 1947-Section 33-C(2), 10Payment of Gratuity Act, 1972-Section 4(6)(a), 4(6)(b)
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High Courts06 Feb 2024Dismissed

Smt. Sunita Vs Union Of India & Ors.

Delhi High Court · (2024) 02 DEL CK 4295

Constitution of India-Article 226, 227, 21The Indian Sucession Act, 1925-Section 381, 386Succession Certificate Act 7 of 1889
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High Courts06 Feb 2024Dismissed

Smt Bittoo Vs Smt Santosh & Ors.

Delhi High Court · (2024) 02 DEL CK 4292

Code of Civil Procedure, 1963-Section 5, 151, Order IX Rule 13, XXI, 96, XL Rule 1Limitation Act, 1963-Section 5
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High Courts06 Feb 2024Disposed Of

Dev Vart Vs Bank Of Baroda

Delhi High Court · (2024) 02 DEL CK 4470

Code of Criminal Procedure-Section 482, 2(d)Negotiable Instruments Act, 1881-Section 138, Proviso (c) to Section 138, 138 proviso (b), 142, 142(b), Proviso to Section 142(b)
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High Courts06 Feb 2024Disposed Of

Aman Jain Vs Customs

Delhi High Court · (2024) 02 DEL CK 4473

Code of Criminal Procedure, 1973-Section 397, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 25, 29Constitution of India-Article 21
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