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Delhi High Court judgments

1,31,711 judgments · page 1,401 of 6,586

High Courts19 Feb 2024Allowed

Abhay @ Kaku Vs State

Delhi High Court · (2024) 02 DEL CK 0061

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 109, 323, 342, 363, 365, 366A, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 29
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High Courts19 Feb 2024Allowed

Vinod Nagar Vs Narcotics Control Bureau

Delhi High Court · (2024) 02 DEL CK 0060

Code of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21(c), 29, 37, 52A, 67
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High Courts19 Feb 2024Allowed

Vicky Anand Vs State Of Nct Of Delhi

Delhi High Court · (2024) 02 DEL CK 0058

Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 307, 323, 324, 342, 365, 367, 368, 506
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High Courts19 Feb 2024Allowed

Sandhya Vs State Nct Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 0057

Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 307, 323, 324, 342, 365, 367, 368, 506
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High Courts19 Feb 2024Allowed

Mohd Ayub Vs State

Delhi High Court · (2024) 02 DEL CK 0055

Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 201, 302
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High Courts16 Feb 2024Allowed

Vijay Kumar Sharma & Anr. Vs State Of Delhi

Delhi High Court · (2024) 02 DEL CK 4110

Code of Criminal Procedure, 1973-Section 397, 401 and 482, 164, 156(1), 155(2), 320, Chapter XIVIndian Penal Code, 1860-Sections 376(2)(n), 506, 509, 376, 307Prevention of Corruption Act
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High Courts16 Feb 2024Dismissed

Sachin Kumar Daksh Vs Mamta Gola & Anr.

Delhi High Court · (2024) 02 DEL CK 4309

Code of Criminal Procedure, 1973-Section 482, 483, 125, 340Family Courts Act, 1984-Section 10(3), 10(1), 10(2), 14Indian Evidence Act, 1872
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High Courts16 Feb 2024Dismissed

Pulak M. Pandey Vs Indian Institute Of Technology Delhi & Ors.

Delhi High Court · (2024) 02 DEL CK 4288

Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, 151IIT Delhi Rules and Procedures for the Prevention, Prohibition and Punishment of Sexual Harassment of Women at the Workplace, 2014-Clause 8 (i), 10, 10 (1) (xix)
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