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Delhi High Court judgments

1,31,711 judgments · page 1,399 of 6,586

High Courts19 Feb 2024Allowed

Asante Pinket Owusu Vs Narcotics Control Bureau

Delhi High Court · (2024) 02 DEL CK 4108

Code of Criminal Procedure, 1973-Section 439, 436A, 309Narcotic Drugs and Psychotropic Substances Act, 1985-Section 2(viid), 2(vii)(a), 2(vii)(b), 9A, 19, 24, 25A, 27A, 31, 31-A, 37, 50, 67
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High Courts19 Feb 2024Allowed

Abhay @ Kaku Vs State

Delhi High Court · (2024) 02 DEL CK 4113

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 363, 365, 342, 323, 506, 376, 366A, 34, 109Protection of Children from Sexual Offences Act, 2012-Section 6, 29, 3, 5, 7, 9
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High Courts19 Feb 2024Allowed

Mohd Ayub Vs State

Delhi High Court · (2024) 02 DEL CK 4115

Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code,1860-Sections 302, 201, 34
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High Courts19 Feb 2024Allowed

Sandhya Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 02 DEL CK 4117

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 365, 367, 368, 307, 506, 34, 120B, 323, 324, 342, 201
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High Courts19 Feb 2024Allowed

Vicky Anand Vs State Of NCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 4121

Code of Criminal Procedure, 1973-Sections 439, 164Indian Penal Code, 1860-Sections 365, 367, 368, 307, 506, 34, 120B, 323, 324, 342, 201
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High Courts19 Feb 2024Dismissed

Ashwani Khatri Vs State GNCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 4043

Code of Criminal Procedure,1973-Section 397/401, 482, 173, 227 and 228Indian Penal Code, 1860-Sections 34, 120B, 141, 147, 149, 302, 307, 308, 323, Exception 4 to Section 300
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High Courts19 Feb 2024Dismissed

Satish Kumar Vs State

Delhi High Court · (2024) 02 DEL CK 4122

Code of Criminal Procedure, 1973-Section 397, 401, 167(2), 439, 161, 158, 170, 173, 173(2), 173(2)(i), 173(3), 173(4), 173(5), 173(7), 173(8), 175(5), 309(2)Narcotics Drugs and Substances Act, 1985-Sections 21/29, 36A, 36A(4), Proviso to Section 36A(4)Constitution of India-Article 21
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High Courts19 Feb 2024Dismissed

Himanshu Vs State Of NCT Of Delhi

Delhi High Court · (2024) 02 DEL CK 4124

Code of Criminal Procedure, 1973-Section 401, 397, 228, 227Indian Penal Code, 1860-Sections 302, 149, 34, 304, 323, 300 (Exception 1, Exception 4), 141
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