High Courts18 Mar 2024Allowed

Monika Vs DSSSB & Anr.

Delhi High Court · (2024) 03 DEL CK 3703

Constitution of India-Article 226, 227Rights of Persons with Disabilities Act, 2016
High Courts18 Mar 2024Dismissed

Rajnish Bhandari Vs Union Of India

Delhi High Court · (2024) 03 DEL CK 3555

Constitution of India-Article 226, 227, 136; Part IIIArmy Act, 1950-Section 63, 69, 71, 122, 154, 155, 158, 160, 164(2)Army Rules-Rule 49, 50, 53, 64
High Courts18 Mar 2024Disposed Of

Maj General S S Khara Vs Union Of India & Ors.

Delhi High Court · (2024) 03 DEL CK 3554

Constitution of India-Article 226, 227, 227(4), 136, 136(2), 14, 16Administrative Tribunals Act, 1985-Section 14, 14(1)Armed Forces Tribunal Act, 2007-Section 3(o), 14, 14(1), 14(4)