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Delhi High Court judgments

1,31,711 judgments · page 1,348 of 6,586

High Courts18 Mar 2024Dismissed

Pravin Chatterjee Vs Laxman Dass Bhatia

Delhi High Court · (2024) 03 DEL CK 4068

Code of Civil Procedure, 1908-Section 115, Order XXI Rule 29, 11 (Explanation IV)Indian Penal Code, 1860-Section 420/468/487, 420/468/471Limitation Act-Article 59
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High Courts18 Mar 2024Disposed Of

Ajay Singhania Vs Central Bureau Of Investigation

Delhi High Court · (2024) 03 DEL CK 3973

Code of Criminal Procedure, 1973-Section 482, 313, Sub-section (5) of Section 313, 342PC Act, 1988-Sections 7/12/13(2) read with Section 13(1)(d)Indian Evidence Act-Section 3
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High Courts18 Mar 2024Dismissed

Prem Pal Singh Vs State & Anr.

Delhi High Court · (2024) 03 DEL CK 3971

Code of Criminal Procedure-Sections 397, 401, 251 and 313N.I. Act, 1881-Sections 118, 118(a), 138, 139 and 145(2)Evidence Act-Sections 3 and 4
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High Courts18 Mar 2024Dismissed

Prem Pal Singh Vs State & Anr.

Delhi High Court · (2024) 03 DEL CK 3964

Code of Criminal Procedure-Sections 397, 401Negotiable Instruments Act-Sections 138, 118(a), 118, 139Evidence Act-Sections 3, 4
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High Courts18 Mar 2024Allowed

Harbhajan Singh Vs The State Of Delhi

Delhi High Court · 2024 INSC 171

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 164, 156(1), 155(2)Juvenile Justice Act, 2000-Sections 23, 26, 49, 7-A, 64Indian Penal Code, 1860-Section 370
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