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Delhi High Court judgments

1,31,711 judgments · page 1,312 of 6,586

High Courts04 Apr 2024

T.V. Today Network Limited & Anr. Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 4079

Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021-Rule 3(1)(c), 4(8), 3(1)(b), third proviso to Rule 3(1)(d), 3AInformation Technology Act, 2000-Section 79Copyright Act, 1957-Section 52
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High Courts04 Apr 2024Disposed Of

Religare Finvest Limited Vs Widescreen Holdings Private Limited & Ors.

Delhi High Court · (2024) 04 DEL CK 4020

Arbitration and Conciliation Act, 1996-Sections 9, 14, 14(1)(a), 15, 15(2), 16, 29A, 29A(1), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 32(2)(c), 37Maharashtra Stamp Act, 1958Indian Stamp Act, 1899-Article 5(c) of Schedule IA, Sections 33, 35, 35 Proviso (a), 38
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High Courts04 Apr 2024Disposed Of

P. Roychaudhuri Vs State & Anr.

Delhi High Court · (2024) 04 DEL CK 3937

Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 227, 228Indian Penal Code-Section 498A, 406
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