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Delhi High Court judgments

1,31,711 judgments · page 1,311 of 6,586

High Courts04 Apr 2024

Krishna Vs Delhi Police & Ors.

Delhi High Court · (2024) 04 DEL CK 4483

Constitution of India-Article 226, 20, 21, 32Cr.P.C.-Section 482, 154, 157, 173, 173(8), 174, 175IPC-Section 302, 394, 397, 396, 395, 120-B, 412, 201, 34
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High Courts04 Apr 2024Disposed Of

Sai Ramakrishna Karuturi Vs State Of NCT Delhi

Delhi High Court · (2024) 04 DEL CK 4520

Code of Criminal Procedure, 1973-Section 439, 166A, 188, 482, 438, 437Indian Penal Code-Sections 420, 409, 306Code of Criminal Procedure, 1898-Section 561-A, 498, 497
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High Courts04 Apr 2024Dismissed

Atanu Bhattacharjee & Anr. Vs Corporation Bank

Delhi High Court · (2024) 04 DEL CK 4220

Commercial Courts Act, 2015-Section 13(1-A)Code of Civil Procedure, 1908-Section 96, 151, Order V Rule 1, VII Rule 11, VIII Rule 1, Proviso to Order VIII Rule 1, VIII Rule 5(2), VIII Rule 10, XIII-A Rule 2, XIII-A Rule 3, XIII-A Rule 3(a), XIII-A Rule 4, XIII-A Rule 4(1), XIII-A Rule 4(2), XIII-A Rule 4(3), XXXVII, XLIII Rule 1-AIndian Evidence Act, 1872-Section 58
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