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Delhi High Court judgments

1,31,711 judgments · page 1,289 of 6,586

High Courts23 Apr 2024Disposed Of

Fazila Sayyed Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3774

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1), 3(1)(i), 7(1)(a)Customs Act, 1962-Section 2(39), 104, 108Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
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High Courts22 Apr 2024Dismissed

Ajit Kumar Vs State & Anr.

Delhi High Court · (2024) 04 DEL CK 4475

Negotiable Instruments Act, 1881-Section 138, 142, 139Code of Criminal Procedure, 1973-Section 251, 313, 281Evidence Act-Section 114(g)
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High Courts22 Apr 2024Dismissed

Jatav Sudhar Samiti & Anr. Vs Sushma Mittal

Delhi High Court · (2024) 04 DEL CK 4299

Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(a)Code of Civil Procedure, 1908-Order VIII Rule 1, Proviso to Order VIII Rule 1, Section 151
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High Courts22 Apr 2024Disposed Of

Rohit Manchanda & Anr. Vs Mohit Manchanda

Delhi High Court · (2024) 04 DEL CK 4295

Code of Civil Procedure, 1908-Order XXVI Rule 10A, XXVI Rule 10, VI Rule 17, Section 151Indian Evidence Act, 1872-Section 45, 68, 71Specific Relief Act, 1963-Section 14A
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High Courts22 Apr 2024Dismissed

Vikash Kumar Vs NTPC Limited & Ors.

Delhi High Court · (2024) 04 DEL CK 4206

Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 114, 151Constitution of India-Article 215, 137, 145, 136, 32Supreme Court Rules-Order 40, 40 Rule 1, 40 Rule 5, 47
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