High Courts07 May 2024Dismissed
Shrawan Sultania Vs Avneet Goyal
Delhi High Court · (2024) 05 DEL CK 4393
Delhi Rent Control Act-Section 25B(8), 14(1)(e), 25B(3)(a)CPC-Order IX Rule 13, V Rule 20
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,260 of 6,586
High Courts07 May 2024Dismissed
State Vs Roshan
Delhi High Court · (2024) 05 DEL CK 4381
Cr.P.C.-Section 164, 313IPC-Section 363, 376, 506, 366, 34, 506 (Part II)Protection of Children from Sexual Offences Act (POCSO Act)-Section 6
High Courts07 May 2024Disposed Of
Allegis Services (India) Pvt. Ltd. Vs Olive Telecommunication Private Ltd.
Delhi High Court · (2024) 05 DEL CK 4122
Companies Act, 1956-Sections 433(e), 433(f), 434, 439, 10E(1), 485(1)Companies (Transfer of Pending Proceedings) Rules, 2016-Rule 5Companies Act, 2013-Chapter XX, Section 434, 434(1)(c), 434(2), 290
High Courts07 May 2024Disposed Of
Jagjot Singh Vs Om Prakash & Anr.
Delhi High Court · (2024) 05 DEL CK 4123
Motor Vehicles Act, 1988-Section 173, 168Minimum Wages Act
High Courts07 May 2024Dismissed
New India Assurance Co. Ltd Vs Shweta Nayyar Sharma & Ors
Delhi High Court · (2024) 05 DEL CK 4124
Motor Vehicles Act, 1988-Section 173, 2(9), 2(30)
High Courts07 May 2024Disposed Of
Atamjit Singh & Ors. Vs Sports Fit World Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 4125
Companies Act, 1956-Section 433 (e), 433 (f), 434, 439, 10E(1), 485(1)Companies Act, 2013-Section 434, Chapter XX, 290Negotiable Instruments Act, 1881-Section 138
High Courts07 May 2024Allowed
The New India Assurace Co Ltd Vs Sujatha & Ors.
Delhi High Court · (2024) 05 DEL CK 4129
Motor Vehicles Act, 1988-Section 173
High Courts07 May 2024Disposed Of
Chemrow India Private Limited Through Its Director Vs Commissioner Of Delhi Goods And Service Tax & Ors.
Delhi High Court · (2024) 05 DEL CK 4452
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts07 May 2024Disposed Of
Mrishi Marcndey India Ltd. (Formerly Known As Samsung Overseas Ltd.) Vs Sales Tax Officer Class II/Avato, Department Of Trade And Taxes.
Delhi High Court · (2024) 05 DEL CK 4448
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts07 May 2024Disposed Of
M/s Point Footwear Private Limited Vs Commissioner Trade And Taxes & Anr.
Delhi High Court · (2024) 05 DEL CK 4446
DVAT Act-Section 42
High Courts07 May 2024Disposed Of
Suresh Bhati & Ors. Vs State & Anr.
Delhi High Court · (2024) 05 DEL CK 3859
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34Dowry Prohibition Act, 1961-Section 4
High Courts07 May 2024Disposed Of
Ali Qureshi & Anr. Vs State & Anr.
Delhi High Court · (2024) 05 DEL CK 3857
Code of Criminal Procedure, 1973-Section 482IPC-Sections 324, 34
High Courts07 May 2024Disposed Of
Ravinder Kumar & Anr. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3853
Code of Criminal Procedure, 1973-Section 482IPC-Sections 307, 323, 324, 34
High Courts07 May 2024
Sneh Lata & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 3878
Code of Criminal Procedure, 1973-Section 482IPC-Sections 308, 323, 341, 34, 394, 427Hindu Marriage Act-Section 13B(2)
High Courts07 May 2024Disposed Of
Nakul Kumar Jain & Ors. Vs The Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 3880
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts07 May 2024Disposed Of
Kanav Gupta & Ors. Vs State & Anr.
Delhi High Court · (2024) 05 DEL CK 3885
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts07 May 2024Dismissed
Veshvir Singh & Anr. Vs Ashok Khurana & Anr.
Delhi High Court · (2024) 05 DEL CK 3925
Contempt of Courts Act, 1971-Section 2(B), 11, 12 and 13Contract Labour (Regulation and Abolition) Act, 1970-Section 10, 2, 5, 21
High Courts07 May 2024Dismissed
Sanjay Goel Vs Majestic Buildcon Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 3989
Code of Civil Procedure 1908 (CPC)-Section 241, 24, Order VI Rule 15A(5), VII Rule 10Commercial Courts Act, 2015Code of Criminal Procedure, 1973-Section 340, 195(1), 195(2)
High Courts07 May 2024Dismissed
Sanjay Goel Vs BKR Capital Pvt. Ltd.
Delhi High Court · (2024) 05 DEL CK 3994
Code of Civil Procedure 1908-Section 24, Order VI Rule 15A(5), VII Rule 10Commercial Courts Act, 2015Code of Criminal Procedure, 1973-Section 340, 195, 195(1), 195(2)
High Courts07 May 2024Disposed Of
Nema As Guardian Of Raj Vs Jawahar Navodaya Vidyalaya
Delhi High Court · (2024) 05 DEL CK 3973