High Courts08 May 2024Dismissed
Murari Lal Sharma Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4097
CPC-Order 32 Rules 2 & 3, Section 151Army Act, 1950-Section 63, 165Pension Regulation for the Army, 1961-Regulation 113 A
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Delhi High Court judgments
1,31,711 judgments · page 1,259 of 6,586
High Courts08 May 2024Dismissed
Jaibhagwan Vs Sriram Fertilizers And Chemicals & Anr.
Delhi High Court · (2024) 05 DEL CK 3473
Arbitration and Conciliation Act, 1996-Section 8, 8(1)Arbitration & Conciliation (Amendment) Act, 2015
High Courts08 May 2024Dismissed
UP State Bridge Corporation Limited & Anr. Vs National Highways And Infrastructure
Delhi High Court · (2024) 05 DEL CK 3471
Constitution of India-Article 226Arbitration and Conciliation Act, 1996-Section 5, 9Arbitration Act, 1940-Section 34
High Courts08 May 2024Disposed Of
Mr Pallav Singhal Vs Bansal Trading Company Through Partner, Mr DK Aggarwal
Delhi High Court · (2024) 05 DEL CK 3456
Cr.P.C.-Section 482Negotiable Instrument Act, 1881-Section 138, proviso to Section 138
High Courts08 May 2024Allowed
M/S Pooja Trading Co. & Anr. Vs Deputy Director Of Income Tax (Inv) & Anr.
Delhi High Court · (2024) 05 DEL CK 3427
Income Tax Act, 1961-Section 133(6), 132(8-A), 132(1), 131(1A), 132(3), 147, 148, 281B
High Courts08 May 2024Disposed Of
Dr. Gyan Dhar Pathak Vs Registrar, Shri Lal Bahadur Shastri Rashtriya Sanskrit Vidyapeetha & Ors.
Delhi High Court · (2024) 05 DEL CK 3418
Constitution of India-Article 226UGC Regulations, 2010
High Courts08 May 2024Dismissed
Balbir Singh Saini & Ors. Vs Ganga Dutt Saini & Ors.
Delhi High Court · (2024) 05 DEL CK 3413
Code of Civil Procedure, 1908-Order VII Rule 10Delhi High Court Act, 1966-Section 10
High Courts07 May 2024Dismissed
Sahil Marwah & Anr. Vs Vikas Malhotra & Ors.
Delhi High Court · (2024) 05 DEL CK 4154
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XLIII Rule 1Indian Succession Act, 1925-Section 281, 237, 276, 70, 59, 63, 69
High Courts07 May 2024Dismissed
Kanika Singhal & Ors. Vs Delhi Development Authority & Anr.
Delhi High Court · (2024) 05 DEL CK 4173
Constitution of India-Article 226Delhi Development Act, 1957-Section 11A
High Courts07 May 2024Dismissed
Mahipal Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4169
National Sports Development Code of India, 2011
High Courts07 May 2024Allowed
National Federation Of Fishers Cooperatives Ltd (Fishcopfed) Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4164
Multi State Cooperative Societies Act, 2002-Section 84Arbitration and Conciliation Act, 1996-Section 11
High Courts07 May 2024
Jagriti Nagar Cooperative House Building Society Ltd Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2024) 05 DEL CK 4162
Constitution of India-Article 226Delhi Cooperative Societies Rules, 1973-Rule 25, 25(1)(i), 25(2)Delhi Co-operative Societies Act, 2003-Section 115, 116
High Courts07 May 2024Dismissed
Punjab National Bank Vs D B Madan
Delhi High Court · (2024) 05 DEL CK 4211
Letters Patent Act-Clause 10PNB Officer Employee (Discipline & Appeal) Regulations, 1977-Regulation 15, 15(1), 15(3)Constitution of India-Article 226
High Courts07 May 2024Disposed Of
Sarpal Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 05 DEL CK 4207
Constitution of India-Articles 226, 227
High Courts07 May 2024Disposed Of
Suman Dagar Vs Mr. Vijay Dev & Ors.
Delhi High Court · (2024) 05 DEL CK 4231
High Courts07 May 2024Disposed Of
Giridhari Pal Vs Vice Chancellor University Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 4320
Constitution of India-Article 226Recruitment Rules (Non Teaching) Employees, 2008
High Courts07 May 2024Disposed Of
Thomas Abraham & Anr. Vs Delhi Sikh Gurudwara Management Committee & Anr.
Delhi High Court · (2024) 05 DEL CK 4318
Delhi Sikh Gurudwaras Act, 1971-Sections 32 & 33
High Courts07 May 2024Dismissed
Dollar Gulati Vs Principal Commissioner Of Income Tax & Ors.
Delhi High Court · (2024) 05 DEL CK 4372
Income Tax Act, 1961-Section 127, 132, 131(1A), 116, 120, 124, 124(3), 127(1), 127(2), 127(2)(a), 127(3)Indian Income-tax Act, 1922-Section 5, 5(7-A), 64(1), 64(2), 64(3)Constitution of India-Article 14, 19(1)(g), 226
High Courts07 May 2024Disposed Of
Ashok Kumar Makhija Vs Union Of India (Through Secretary) & Ors.
Delhi High Court · (2024) 05 DEL CK 4342
Income Tax Act, 1961-Section 148A(b), 148, 148A(d), 131(1A), 133(6), 143(3), 151, 151(ii)
High Courts07 May 2024Dismissed
Jasvinder Kaur & Anr. Vs State & Anr.
Delhi High Court · (2024) 05 DEL CK 4403
Code of Criminal Procedure, 1973-Section 397, 164, 41A, 319, 401Protection of Children from Sexual Offences Act, 2012-Section 23, 6, 19, 19(1), 19(2), 19(3), 19(7), 20, 21, 21(1), 21(2), 21(3)IPC-Section 377, 34