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Delhi High Court judgments

1,31,711 judgments · page 1,227 of 6,586

High Courts22 May 2024Disposed Of

Brajesh Singh Vs Professor Tarun Kr Das & Ors.

Delhi High Court · (2024) 05 DEL CK 4244

University Grants Commission (Grievance Redressal) Regulations, 2012-Regulation 4, 4(5), 4(6), 5, 5(2), 5(5), 9UGC Act, 1956-Section 26(1)UGC (Redressal of Grievances of Students Regulations), 2019
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High Courts22 May 2024Disposed Of

Mr. Ravinder Kumar Garg Vs Punjab National Bank

Delhi High Court · (2024) 05 DEL CK 4238

Constitution of India-Article 226, Part IIISecuritization and Reconstruction of Financial Assets and Enforcement of Security Interest (“SARFAESI”) Act, 2002-Section 13(2), 13(4), 17
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High Courts22 May 2024Allowed

Md Shami Ahmad Ansari & Anr. Vs Jamia Millia Islamia & Ors.

Delhi High Court · (2024) 05 DEL CK 4305

Jamia Millia Islamia Act, 1988-Section 8, 8(1), 8(8), 11(1), 11(2), 11(3), 11(4), 11(6)(a), Statute 2(4), Statute 2(6), Statute 4(1), Statute 4(2)University Grants Commission Regulations on Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education, 2018-Regulation 7, 7.0, 7.2, Clause 7.2UGC Regulations, 2010
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High Courts22 May 2024Disposed Of

Vishambhar Nath Vs United Commerical Bank & Ors.

Delhi High Court · (2024) 05 DEL CK 4304

Constitution of India-Article 226UCO Bank Officer Employees’ (Discipline and Appeal) Regulations, 1976-Regulation 4(e), 4(f), 12(1)(b), 15(1), 15(2), 15(3)(b), 18Code of Criminal Procedure
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High Courts22 May 2024Dismissed

Lalit Kumar Vs Komal Singh & Anr.

Delhi High Court · (2024) 05 DEL CK 4413

Code of Civil Procedure-Order VII Rule 11, Section 115Delhi Rent Control Act-Section 14(1)(b)Transfer of Property Act-Section 53A
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