High Courts24 May 2024Disposed Of
Devender Kumar Baral Vs The State NCT Of Delhi Through SHO PS Vasant Kunj & Anr.
Delhi High Court · (2024) 05 DEL CK 3942
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354
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Delhi High Court judgments
1,31,711 judgments · page 1,225 of 6,586
High Courts24 May 2024Disposed Of
Meera Devi Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 05 DEL CK 3943
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 452, 506, 354B, 509
High Courts24 May 2024Disposed Of
Pradeep Kumar & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3944
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13(1)(ia)
High Courts24 May 2024Disposed Of
Sumit Vs The Principal VSPK International School & Anr
Delhi High Court · (2024) 05 DEL CK 4035
High Courts24 May 2024Dismissed
Master Devansh Kumar Vs Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 4037
Right of Children to Free and Compulsory Education Act, 2009-Section 2(e), 12(1)(c) and the proviso thereto, 2(n)(iv)
High Courts24 May 2024Disposed Of
VLS Finance Ltd Vs State NCT Of Delhi & Ors.
Delhi High Court · (2024) 05 DEL CK 3737
Code of Criminal Procedure, 1973-Section 482, 173(8), 401, 401(2), 321, 301, 302, 24(8), 397, 225, 399, 403, 24(7), 200, proviso to Section 372, 439(1A), 2(wa), 398, 386, 389, 390 and 391, 307, 392, 311, 437, 438 and 439Indian Penal Code, 1860-Sections 406, 409, 420, 467, 468, 471, 477A, 424, 469, 380, 411, 466, 376, 376AB, 376DA, 376DB and Section 120BConstitution of India-Article 226
High Courts24 May 2024Dismissed
Manoj Rana Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 05 DEL CK 3728
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482, 227Indian Penal Code, 1860-Sections 506, 509, 34
High Courts24 May 2024Allowed
M/S Jai Healthcare Pvt. Ltd. Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2024) 05 DEL CK 3784
CPC-Section 10, Order II Rule 2, VII Rule 11Electricity Act, 2003-Section 145, 126, 127DERC (Supply Code and Performance Standards) Regulations, 2017-Regulation 24, 25
High Courts24 May 2024Disposed Of
OYO Workspaces India Private Limited Vs Optimum Overseas Consulting Services
Delhi High Court · (2024) 05 DEL CK 3790
Arbitration and Conciliation Act, 1996-Section 11(6), 12
High Courts24 May 2024Disposed Of
Food Corporation Of India Vs MBR Silos Private Limited & Anr.
Delhi High Court · (2024) 05 DEL CK 3654
Arbitration and Conciliation Act, 1996-Section 14(2), 15, 9, 14, 13(1), 13(2), 12(3), 13(3), 13(4), 13(5), 34, 13(6), 14(1), 11(6)India International Arbitration Centre Act, 2019
High Courts24 May 2024
Seema Dayal & Ors. Vs Mala Mathur & Anr.
Delhi High Court · (2024) 05 DEL CK 3650
High Courts24 May 2024Disposed Of
Shree Bankey Bihari Tarding Company Vs Principal Commissioner Of Department Of Trade And Taxes & Anr.
Delhi High Court · (2024) 05 DEL CK 3559
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts24 May 2024Disposed Of
Aashna Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3553
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Vaibhav Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3552
Central Goods and Service Tax Act, 2017-Section 83, 83(2)
High Courts24 May 2024Allowed
Seema Gupta Vs The Principal Commissioner Of Gst & Ors
Delhi High Court · (2024) 05 DEL CK 3550
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Konica Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3549
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Aashna Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3548
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Aashna Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3546
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Konica Singhal Vs The Principal Commissioner Of GST & Ors.
Delhi High Court · (2024) 05 DEL CK 3544
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)
High Courts24 May 2024Allowed
Vaibhav Singhal Vs The Principal Commissioner Of GST & Ors
Delhi High Court · (2024) 05 DEL CK 3542
Central Goods and Service Tax Act, 2017-Section 83, 83 (2)