High Courts26 Jun 2024Disposed Of
Tanuj Dhawan Vs Sonica Singhi
Delhi High Court · (2024) 06 DEL CK 1851
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,204 of 6,586
High Courts26 Jun 2024Disposed Of
Praveen Vs State (Through SHO) & Ors.
Delhi High Court · (2024) 06 DEL CK 1846
High Courts26 Jun 2024Disposed Of
Sh Dipankar Dutta & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 06 DEL CK 1845
Delhi Municipal Corporation Act, 1957-Sections 344 (1), 343
High Courts26 Jun 2024Dismissed
Dr. Shivinder Mohan Singh Vs Serious Fraud Investigation Office & Anr.
Delhi High Court · (2024) 06 DEL CK 1857
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 226/227Companies Act, 2013-Section 212(8), 212(4)
High Courts26 Jun 2024Disposed Of
Amit Katyal Vs Directorate Of Enforcement Government Of India
Delhi High Court · (2024) 06 DEL CK 1856
Prevention of Money Laundering Act, 2002-Section 45, 45(1), proviso to Section 45(1)Code of Criminal Procedure, 1973-Section 439
High Courts26 Jun 2024Disposed Of
Sh Dipankar Dutta And Anr Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 06 DEL CK 0049
Delhi Municipal Corporation Act, 1957 — Section 343(1), 344
High Courts26 Jun 2024Dismissed
Dr Shivinder Mohan Singh Vs Serious Fraud Investigation Office & Anr
Delhi High Court · (2024) 06 DEL CK 0035
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts26 Jun 2024Disposed Of
Amit Katyal Vs Directorate Of Enforcement Government Of India
Delhi High Court · (2024) 06 DEL CK 0034
Code of Criminal Procedure, 1973 — Section 439Prevention of Money Laundering Act, 2002 — Section 45, 45(1)
High Courts26 Jun 2024Disposed Of
Praveen Vs State (Through Sho) & Ors
Delhi High Court · (2024) 06 DEL CK 0033
High Courts26 Jun 2024Disposed Of
Tanuj Dhawan Vs Sonica Singhi
Delhi High Court · (2024) 06 DEL CK 0032
High Courts25 Jun 2024Allowed
Directorate Of Enforcement Vs Arvind Kejriwal
Delhi High Court · (2024) 06 DEL CK 1805
IPC, 1860-Section 120 B, 477APrevention of Corruption Act, 1988-Section 7Code of Criminal Procedure, 1973-Section 174, 439(2), 482
High Courts25 Jun 2024Allowed
Directorate Of Enforcement Vs Arvind Kejriwal
Delhi High Court · (2024) 06 DEL CK 0036
Code of Criminal Procedure, 1973 — Section 174, 439(2), 482Indian Penal Code, 1860 — Section 120 B, 477APrevention of Money Laundering Act, 2002 — Section 3, 19, 45, 45(1), 45(1)(i), 45(1)(ii), 50, 70, 70(1)
High Courts24 Jun 2024Disposed Of
Associated Broadcasting Company Private Limited Vs Union Of India & Anr.
Delhi High Court · (2024) 06 DEL CK 1840
Telecom Regulatory Authority of India Act, 1997Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017-Clause 17, Regulation 17, 18(4), 18(4)Quality of Service Regulations, 2017
High Courts24 Jun 2024Allowed
The National Sewing Thread Company Limited Vs Deputy Commissioner Of Income Tax & Ors.
Delhi High Court · (2024) 06 DEL CK 1839
Income Tax Act, 1961-Section 143(3), 156, 274, 148A(d)Insolvency and Bankruptcy Code, 2016-Section 7, 14, 30(2), 31, 31(1), 60(6)Contract Act, 1872-Section 133
High Courts24 Jun 2024Disposed Of
Maj Anshul Verma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 06 DEL CK 1838
High Courts24 Jun 2024Disposed Of
Barinder Kaur Vs Central Bureau Of Investigation & Anr
Delhi High Court · (2024) 06 DEL CK 1837
High Courts24 Jun 2024Disposed Of
Nagma Sheerin & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2024) 06 DEL CK 1850
High Courts24 Jun 2024Disposed Of
Minor P (Thr. Father N) Vs State & Anr.
Delhi High Court · (2024) 06 DEL CK 1849
Medical Termination of Pregnancy Act, 1971
High Courts24 Jun 2024Disposed Of
Vivek Ranjan Gupta & Anr. Vs Shivjee Industries And Marketing Pvt. Ltd.
Delhi High Court · (2024) 06 DEL CK 1848
Commercial Courts Act, 2015-Section 13(1)
High Courts24 Jun 2024Disposed Of
The Manager Haryana Shakti Senior Secondary School Vs Virendra Singh & Ors.
Delhi High Court · (2024) 06 DEL CK 1791
Delhi School Education Act and Rules, 1973