CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,202 of 6,586

High Courts28 Jun 2024Allowed

Pushpa Khanna & Anr. Vs Sanjay Narang & Ors.

Delhi High Court · (2024) 06 DEL CK 1858

Delhi Rent Control Act, 1958-Section 38, 14(1)(b), 14(1)(c)Code of Civil Procedure, 1908-Order XVI Rule 1(3), VII Rule 14(3), Section 151Constitution of India-Article 227
Read judgment
High Courts28 Jun 2024Dismissed

Harjit Singh Sahni Vs Sidhant Gupta

Delhi High Court · (2024) 06 DEL CK 1866

Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 38, 14(1)(e), 19(2), 14(7), 19(1), 14A, 14B, 14C, 14D, 21, 25B, 25B(4), 14(1)(a)Delhi Rent Control Rules, 1959-Rule 4
Read judgment
High Courts28 Jun 2024Disposed Of

Rohit Malhotra Vs Gurvinder Singh Toor

Delhi High Court · (2024) 06 DEL CK 1818

CPC, 1908-Order XIII A Rules 3 & 6(1)(a), XIIIA, VIII Rule 10, VIII Rule 5, VII Rule 11, Section 151Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure, 1973-Section 200
Read judgment
High Courts28 Jun 2024Allowed

Deepak Duggal Vs State & Ors.

Delhi High Court · (2024) 06 DEL CK 1820

Indian Succession Act, 1925-Section 276, 63Indian Evidence Act, 1872-Section 68Limitation Act-Article 137 of Schedule I
Read judgment
High Courts28 Jun 2024Allowed

Hem Manohar & Anr. Vs Rachna Gupta & Ors.

Delhi High Court · (2024) 06 DEL CK 1822

Code of Civil Procedure, 1908-Order I Rule 10, XII Rule 6, XXXIX Rule 10, Section 151Contract Act, 1872-Section 201, 202Transfer of Property Act, 1882-Section 53-A, 106, 108, 108(c), 108(i), 111, 111(g), 111(g)(2), 111(h), 114, 114A
Read judgment
High Courts28 Jun 2024Dismissed

Manju Bidhuri Vs Jagwant Singh & Ors.

Delhi High Court · (2024) 06 DEL CK 1824

Indian Penal Code, 1860-Sections 308, 34, 325, 498A, 406Protection of Women from Domestic Violence Act, 2005-Sections 12, 23(2), 2, 2(s), 17, 19Suits Valuation Act, 1887-Section 8
Read judgment