CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,31,711 judgments · page 1,199 of 6,586

High Courts01 Jul 2024Allowed

Pankaj Rai Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2411

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20/25, 29, 37, 42, 50, 53, 67IPC-Section 174-A
Read judgment
High Courts01 Jul 2024Allowed

Sattar Vs State Govt. Of NCT Delhi

Delhi High Court · (2024) 07 DEL CK 2412

Code of Criminal Procedure, 1973-Section 439, 164, 161Indian Penal Code, 1860-Section 363, 376, 342, 328, 368, 109The Protection of Children from Sexual Offences Act, 2012-Section 6, 29, 3, 5, 7, 9
Read judgment
High Courts01 Jul 2024Allowed

Rahul Vs State Govt Of Nct Of Delhi

Delhi High Court · (2024) 07 DEL CK 2416

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 308, 323, 34, 302, 147, 149, 307, 120BArms Act, 1959
Read judgment
High Courts01 Jul 2024Allowed

Ashok Kumar Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2419

Code of Criminal Procedure, 1973-Sections 482, 251Negotiable Instruments Act, 1881-Sections 138, 141, 142Indian Penal Code, 1860-Sections 120-B, 403, 409, 417, 418, 420, 421, 477A
Read judgment
High Courts01 Jul 2024Allowed

Vikrant Gupta Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2420

Code of Criminal Procedure, 1973-Section 482Information and Technology Act, 2000-Sections 66A, 67, 67AIndian Penal Code, 1860-Sections 354D, 385, 506, 509
Read judgment
High Courts01 Jul 2024Allowed

Mamta Sapra Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2024) 07 DEL CK 2421

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 25, 29, 50, 67Indian Evidence Act, 1872-Section 27
Read judgment
High Courts01 Jul 2024Dismissed

Deepak & Anr. Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2424

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 311, 302, 24(8), 313, 315Indian Penal Code, 1860-Sections 354, 354B, 323, 509, 34Indian Succession Act-Section 372
Read judgment