High Courts02 Jul 2024Allowed
Rajni Khanna Vs Sidharthan
Delhi High Court · (2024) 07 DEL CK 0044
Code of Civil Procedure, 1908 — Order 7 Rule 11
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Delhi High Court judgments
1,31,711 judgments · page 1,198 of 6,586
High Courts02 Jul 2024Allowed
Jayesh Kumar Jain Vs Dugra Dutt Rai And Ors
Delhi High Court · (2024) 07 DEL CK 0043
Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts02 Jul 2024Allowed
National Insurance Co Ltd Vs Ashok Kumar Kochhar & Ors
Delhi High Court · (2024) 07 DEL CK 0042
Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 173
High Courts02 Jul 2024Dismissed
Atmastco Co Ltd Vs Mandeep Kalra
Delhi High Court · (2024) 07 DEL CK 0041
Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11Commercial Courts Act, 2015 — Section 2(1)(c), 2(1)(c)(xviii), 12A
High Courts02 Jul 2024Disposed Of
Nandu Ram (Since Deceased) Through His Lrs & Ors Vs Sh Sohan Singh & Ors
Delhi High Court · (2024) 07 DEL CK 0040
Motor Vehicles Act, 1988 — Section 140, 166, 166(1)(a), 173Indian Succession Act, 1925 — Section 306
High Courts02 Jul 2024Disposed Of
State Bank Of India Vs Ramesh Kumar Naroola & Ors
Delhi High Court · (2024) 07 DEL CK 0039
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11
High Courts02 Jul 2024Disposed Of
Suman Vs Commissioner Of Police And Ors
Delhi High Court · (2024) 07 DEL CK 0038
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376
High Courts02 Jul 2024Allowed
Mohd. Tahir Vs State (Nct Of Delhi)
Delhi High Court · (2024) 07 DEL CK 0037
Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 302
High Courts02 Jul 2024Dismissed
Amarjeet Vs State Govt. Of N.C.T. Of Delhi
Delhi High Court · (2024) 07 DEL CK 0036
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302,307Evidence Act, 1872 — Section 32, 32(1), 60
High Courts01 Jul 2024
Annie Thomas & Anr. Vs Pawan Hans Helicopters Ltd. & Ors.
Delhi High Court · (2024) 07 DEL CK 2841
Constitution of India-Article 226, 14
High Courts01 Jul 2024Disposed Of
Lakshmi Murdeshwar Puri Vs Saket Gokhale & Anr.
Delhi High Court · (2024) 07 DEL CK 2840
Prevention of Money-laundering Act, 2002Reserve Bank of India Act, 1934-Section 45-SRight to Information Act 2005-Section 8
High Courts01 Jul 2024Disposed Of
Ravinder Chadha Vs Virender Chadha & Anr.
Delhi High Court · (2024) 07 DEL CK 2342
Code of Civil Procedure, 1908-Order XLI, VIII Rule 5, XII Rule 6, Section 107, XLI Rule 33, 100Delhi High Court Act, 1966-Section 10Transfer of Property Act, 1882
High Courts01 Jul 2024
Nitin Grover Vs Kartika Grover & Ors.
Delhi High Court · (2024) 07 DEL CK 2362
Letters Patent of the then High Court of Judicature at Lahore-Clause XMaintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 29
High Courts01 Jul 2024Dismissed
Jai Singh Vs Lt. Govr. & Ors.
Delhi High Court · (2024) 07 DEL CK 2358
Land Acquisition Act, 1894-Section 4, 4(1), 5A, 6, 162013 Act-Section 24(2)
High Courts01 Jul 2024Dismissed
RKM Powergen Pvt Ltd Vs CBI
Delhi High Court · (2024) 07 DEL CK 2375
Constitution of India-Articles 226, 227, 136, 142, 14, 21, 32Code of Criminal Procedure, 1973-Section 482, 397, 397(2)Penal Code, 1860-Section 120B, 409, 420
High Courts01 Jul 2024
Santoshanand @ Kavitender Kumar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2376
Cr.P.C., 1973-Sections 439, 164, 161, 82IPC-Sections 377, 506, 34, 354, 351, 342, 376, 509, 511, 323, 341POCSO Act-Section 29
High Courts01 Jul 2024Disposed Of
Ms Cholamandalam Investment And Finance Company Limited Vs Sh Mahesh Taneja & Ors.
Delhi High Court · (2024) 07 DEL CK 2363
Criminal Procedure Code-Section 482, 340, 195(1)(b)Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002-Section 13(2), 13(4), 14, 17Indian Penal Code-Section 20, 193, 199, 200, 204, 209
High Courts01 Jul 2024Allowed
R. K. Choudhary Vs Govt. Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2024) 07 DEL CK 2387
Constitution of India-Article 226, 14, 16Companies Act, 1956Delhi Electricity Reforms (Transfer Scheme) Rules, 2001-Rule 12
High Courts01 Jul 2024
Naresh Kumar Trehan Vs University Of Delhi & Ors.
Delhi High Court · (2024) 07 DEL CK 2388
Constitution of India-Article 226, 311(2), 309University Non-Teaching Employees (Terms and Conditions of Service) Rules, 1971-Rule 49(1)(c), 49(2)(v), 67(iv)-(vi), 70, 70(23), 71, 71(4)(i)(a), 71(4)(i)(b), 71(4)(ii)Industrial Disputes Act, 1947-Section 2(s)
High Courts01 Jul 2024Dismissed
Cancer Aid And Research Foundation Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2393
Constitution of India-Article 226, 14General Financial RulesSocieties Registration Act