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Delhi High Court judgments

1,31,711 judgments · page 1,195 of 6,586

High Courts03 Jul 2024Disposed Of

Cement Corp. Of India Ltd Vs Prakash Veer Tomar & Ors.

Delhi High Court · (2024) 07 DEL CK 1984

Constitution of India-Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985-Section 16Industrial Disputes Act, 1947-Section 2(r)(a), 10, 10(1), 10(4), 25-F, 25F(b), 25-H, 25-O, Schedule V Clause 10
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High Courts02 Jul 2024Dismissed

Atmastco Ltd Vs Mandeep Kalra

Delhi High Court · (2024) 07 DEL CK 2834

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11Commercial Courts Act, 2015-Section 2(1)(c)(xviii), 2(1)(c), 12AConsumer Protection Act, 1986-Section 2(1)(o), 2(42)
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High Courts02 Jul 2024Disposed Of

Saher Ali Vs Sh. Manish Kumar Gupta & Ors.

Delhi High Court · (2024) 07 DEL CK 2619

Constitution of India-Article 21, 19(1)(e), 14Public Premises (Eviction of Unauthorized Occupants) Act, 1971Delhi Development Act, 1957-Section 30, 22(1), 9(2), 11
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High Courts02 Jul 2024Disposed Of

Sanjay Dhingra Vs IDBI Bank Limited & Ors.

Delhi High Court · (2024) 07 DEL CK 2349

Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002-Section 13, 13(2), 13(4), 13(6), 14, 17, 17(1)Banking Regulation Act, 1949-Section 5(c)Insolvency and Bankruptcy Code, 2016-Section 14, 14(1)(a), 14(1)(b), 14(1)(c), 94, 95, 95(1), 96, 96(1), 96(1)(b), 96(1)(b)(i), 96(1)(b)(ii), 99, 100, 101, 238
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High Courts02 Jul 2024Dismissed

North Eastern Carrying Corporation Ltd Vs Do Best Infoway

Delhi High Court · (2024) 07 DEL CK 2461

Code of Civil Procedure-Order V Rule 1, VIII Rule 1, VIII Rule 6A(3), VIII Rule 9, VIII Rule 10Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Constitution of India-Article 227
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High Courts02 Jul 2024Dismissed

North Eastern Carrying Corporation Ltd Vs HLG Trading

Delhi High Court · (2024) 07 DEL CK 2474

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Code of Civil Procedure-Order V Rule 1, VIII Rule 1, VIII Rule 6A(3), VIII Rule 9, VIII Rule 10Constitution of India-Article 227
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