High Courts18 Jul 2024Allowed

Dish TV India Ltd Vs Gulf Dth Fz Llc & Ors

Delhi High Court · (2024) 07 DEL CK 0077

Code of Civil Procedure, 1908 — Section 114, Order 5 Rules 1(1), Order 7 Rules 10, Order 7 Rules 11, Order 8 Rule 1, Order 39 Rules 1, Order 39 Rules 2, Order 47 Rule 1Delhi High Court Act, 1966 — Section 10Arbitration and Conciliation Act, 1996 — Section 37