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Delhi High Court judgments

1,31,711 judgments · page 1,171 of 6,586

High Courts18 Jul 2024Allowed

Dish TV India Ltd Vs Gulf DTH FZ LLC & Ors.

Delhi High Court · (2024) 07 DEL CK 2332

Code of Civil Procedure, 1908-Order V Rule 1(1), VII Rules 10 and 11, VIII Rule 1, XI, XV-A, XXXIX Rules 1 and 2, XLIII, XLVII Rule 1, Section 104, 114Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 2(c), 2(1)(c), 2(1)(i), 2(d), 4(1), 7, 13, 13(1A), 13(2), 15, 15(1), 15(3), 15(4), 21, 22, 43, 74Delhi High Court Act, 1966-Section 5, 5(2), 10, 10(1)
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High Courts18 Jul 2024Disposed Of

Sonu Vs State & Ors.

Delhi High Court · (2024) 07 DEL CK 2652

Code of Criminal Procedure, 1973-Section 482IPC-Section 354A, 354D, 509POCSO Act-Section 8, 10
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High Courts18 Jul 2024Disposed Of

Sunil Vs State & Anr.

Delhi High Court · (2024) 07 DEL CK 2320

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 308, 323, 341, 34Code of Criminal Procedure-Section 482
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