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Delhi High Court judgments

1,31,711 judgments · page 1,138 of 6,586

High Courts07 Aug 2024Disposed Of

Akshay Chaturvedi Vs Ayush Chaturvedi & Anr.

Delhi High Court · (2024) 08 DEL CK 2084

Arbitration and Conciliation Act, 1996-Section 2(a), 7, 9, 11, 11(6), 12(1), 12(5), 16, 40, Fourth ScheduleLimitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151
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High Courts07 Aug 2024Disposed Of

Rajeev Anand Vs The State Govt Of NCT Of Delhi

Delhi High Court · (2024) 08 DEL CK 2089

Code of Criminal Procedure, 1973-Sections 439, 482Indian Penal Code, 1860-Sections 420, 406, 467, 471, 477A, 421, 423, 120BInsolvency and Bankruptcy Code, 2016-Section 7
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High Courts07 Aug 2024Dismissed

Abdul Wahid Alias Saddam Vs National Investigation Agency

Delhi High Court · 2024 INSC 92

National Investigation Agency Act, 2008-Section 21(4)IPC-Sections 120B, 489B, 489CUnlawful Activities (Prevention) Act, 1967-Sections 15, 15(1)(a)(iii a), Explanation (b) under Section 15, 16, 18, 43-D, 43-D(5), 43D(6), Chapters IV and VI
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High Courts07 Aug 2024

State Vs Tofil Ahmad @ Sonu Singh

Delhi High Court · 2024 INSC 104

Code of Criminal Procedure, 1973-Section 378, 211, 164, 378(3), 378(4), 313Protection of Children from Sexual Offences Act, 2012-Section 6 read with Section 5(l), 29, 34Juvenile Justice (Care and Protection of Children) Act, 2015-Section 94, 94(2)(iii), 94(2)(i)
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High Courts07 Aug 2024

Raja Jaswant Singh Vs Union Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 2146

Constitution of India-Article 226, 22, 22(4)(a), 22(7)(c), 22(3)(b), 21Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 3(1), 3(3), 9(b), 2(e)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 67, 8, 22, 23, 29, 22(c), 27A, 21, 37, 37(1)(b)(ii)
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High Courts07 Aug 2024

Amardeep Singh Narang Vs Union Of India & Ors.

Delhi High Court · (2024) 08 DEL CK 2148

Constitution of India-Article 21, 22, 22(3)(b), 226Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 2(e), 3, 3(1), 9(b)Narcotics Drugs and Psychotropic Substances Act, 1985-Section 8, 21, 22, 22(c), 23, 27A, 29, 37, 37(b)(ii), 67
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