High Courts08 Aug 2024Dismissed

Anand Prakash Vs State & Ors.

Delhi High Court · (2024) 08 DEL CK 2324

Right to Fair Compensation & Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6
High Courts08 Aug 2024Allowed

Genpact Luxembourg S.A.R.L. Vs Assistant Commissioner of Income Tax, Circle 1(3)(1), International Taxation, New Delhi & Anr.

Delhi High Court · (2024) 08 DEL CK 1467

Income-tax Act, 1961-Section 148A(d), 148, 148A(b), 143(3), 147, 143(1), 148(d), 149(1)(a), 151(i), 263, 194LD, 143(2), 148(2), 115AD, 115-O, 115-BBD, 2, clause (22), sub-clause (e), 10, (44)Direct Tax Laws (Amendment) Act, 1987Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014