High Courts13 Aug 2024Disposed Of
Nutech Appliances Vs Superintendent Range-35, Central Goods And Services Tax & Anr.
Delhi High Court · (2024) 08 DEL CK 2312
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,130 of 6,586
High Courts13 Aug 2024Allowed
Ramesh Chawla (HUF) Vs Income Tax Officer, Ward 45(1), New Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1430
Constitution of India-Articles 226, 227, 265Income Tax Act, 1961-Section 244A, 139(1), 143(1), 148, 143(3), 147, 254, 68, 153(3), 263, 264, 92-CA, 240, 237
High Courts13 Aug 2024Disposed Of
Deepak Kumar @ Deepak Kumar Bagri & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1429
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406 and 34Hindu Marriage Act-Section 13B(2)
High Courts13 Aug 2024Disposed Of
Seeta Shah Vs Reserve Bank Of India & Anr.
Delhi High Court · (2024) 08 DEL CK 1424
Banking Regulation Act, 1949-Section 35AIBC-Section 12-A6, 12-A, 7, 9, 10
High Courts12 Aug 2024Disposed Of
Naresh Chand Gupta Vs Bar Council Of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1499
Advocates Act, 1961-Section 48AIPC-Sections 420, 467, 468, 471, 120-BBar Council of India Certificate and Place of Practice (Verification) Rules, 2015
High Courts12 Aug 2024Dismissed
Union Of India Vs M/S Parishudh Machines Pvt. Ltd.
Delhi High Court · (2024) 08 DEL CK 1507
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 34, 28(3), 12(1), 37Micro, Small and Medium Enterprises Development Act, 2006Right to Information Act, 2005
High Courts12 Aug 2024
Arun Kumar & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 08 DEL CK 1513
Industrial Disputes Act, 1947-Section 33, 33(1)(a)
High Courts12 Aug 2024Allowed
Mr. Sandip Vinodkumar Patel & Ors. Vs STCI Finance Ltd. & Anr.
Delhi High Court · (2024) 08 DEL CK 1575
Negotiable Instruments Act, 1881-Section 138, 141/142, 141CrPC-Section 482
High Courts12 Aug 2024Disposed Of
Renu Devi & Ors. Vs Union Of India
Delhi High Court · (2024) 08 DEL CK 1614
Railway Claims Tribunal Act, 1987-Section 16Railways Act, 1989-Section 2(29), 23, 123(c), 124, 124ACr.P.C.-Section 161
High Courts12 Aug 2024Dismissed
Jagdish Chander Takkar (Senior Citizen) Vs Hargobind Takkar
Delhi High Court · (2024) 08 DEL CK 1649
High Courts12 Aug 2024Disposed Of
Sunny Sharma Vs Ritika Sharma & Anr.
Delhi High Court · (2024) 08 DEL CK 1655
High Courts12 Aug 2024Dismissed
RSG Consumer Products & Anr. Vs Om Logistics Ltd
Delhi High Court · (2024) 08 DEL CK 1656
CPC-Order VII Rule 11
High Courts12 Aug 2024Disposed Of
M/S Ajmer Foods Products Pvt. Ltd. Vs The Oriental Insurance Co. Ltd & Anr.
Delhi High Court · (2024) 08 DEL CK 1660
Constitution of India-Article 227
High Courts12 Aug 2024Disposed Of
Devi Singh & Anr. Vs State & Ors.
Delhi High Court · (2024) 08 DEL CK 1800
Code of Criminal Procedure, 1973-Section 482IPC-Sections 420, 448, 468, 471, 380, 506, 34, 406
High Courts12 Aug 2024Disposed Of
Sh Naved Khan Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1803
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 420, 406Code of Criminal Procedure-Section 156 (3), 482
High Courts12 Aug 2024Disposed Of
Ravi Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1804
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts12 Aug 2024Allowed
Mohammad Fahad Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1805
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Electricity Act, 2003-Sections 135, 138Code of Criminal Procedure-Section 482
High Courts12 Aug 2024Disposed Of
Roshan @ Raushan Kumar & Ors. Vs State Through SHO PS Dwarka North & Anr.
Delhi High Court · (2024) 08 DEL CK 1806
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts12 Aug 2024Disposed Of
Umesh Alias Sonu & Ors. Vs The State Govt Of Nct Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1808
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406
High Courts12 Aug 2024Disposed Of
Sandeep Kohli & Ors. Vs Veena Sarwal & Ors.
Delhi High Court · (2024) 08 DEL CK 1900
Arbitration and Conciliation Act 1996-Section 37 (2), 37(2)(b), 17Commercial Courts Act 2015-Section 13