High Courts13 Aug 2024Disposed Of
Manjeet Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1813
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,129 of 6,586
High Courts13 Aug 2024Disposed Of
Sh. Pawan Garg & Anr. Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1814
Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 34Hindu Marriage Act-Section 13B(2)
High Courts13 Aug 2024Disposed Of
Sh. Balbir Vs The State Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 08 DEL CK 1817
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts13 Aug 2024Disposed Of
Smt. Kavita Arora Vs Leptons Designtek Pvt Ltd. & Ors.
Delhi High Court · (2024) 08 DEL CK 1844
Companies Act, 1956-Section 10(f), 397, 398, 402 & 403, 10E(4C)Companies Act 2013-Section 424NCLT Rules, 2016-Rule 43
High Courts13 Aug 2024Partly Allowed
Ramjeet Rathaur Vs Bijender Singh & Ors.
Delhi High Court · (2024) 08 DEL CK 1845
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)
High Courts13 Aug 2024
IFFCO Tokio General Insurance Vs Smt. Ombiri & Ors.
Delhi High Court · (2024) 08 DEL CK 1847
Motor Vehicles Act, 1988-Section 173, 168, 166, 140Indian Penal Code-Section 279/304 A
High Courts13 Aug 2024Dismissed
Malvinder Kaur Vs Director Of Education & Ors.
Delhi High Court · (2024) 08 DEL CK 1994
Constitution of India-Article 226, 227, 21, 23Delhi School Education Act and Rules, 1973-Rule 120, 100, 118Payment of Gratuity Act, 1972-Section 2(e), 4, 4(6), 4(6)(b)
High Courts13 Aug 2024Disposed Of
Indian Railways Catering And Tourism Corp Ltd Vs Brandavan Food Products
Delhi High Court · (2024) 08 DEL CK 2114
Arbitration and Conciliation Act, 1996-Section 34, 33, 18, 21, 31(7), 31(7)(b), 75, 81Commercial Courts Act, 2015-Section 10(2)Limitation Act, 1963-Section 14
High Courts13 Aug 2024Disposed Of
Anil Kumar Hajelay & Ors. Vs Honble High Court Of Delhi
Delhi High Court · (2024) 08 DEL CK 2041
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 105
High Courts13 Aug 2024Dismissed
Dr. Kumud Sharma & Anr. Vs Employees State Insurance Corporation
Delhi High Court · (2024) 08 DEL CK 2043
High Courts13 Aug 2024Dismissed
Nandita Vs National Testing Agency & Ors.
Delhi High Court · (2024) 08 DEL CK 2044
High Courts13 Aug 2024Disposed Of
Saijee Developers (P) Ltd. Vs Mr. Inderjeet Khanduja & Ors.
Delhi High Court · (2024) 08 DEL CK 2068
High Courts13 Aug 2024Dismissed
Vijay Singh Dogra Vs Serious Fraud Investigation Office
Delhi High Court · (2024) 08 DEL CK 2093
Code of Criminal Procedure, 1973-Section 482Constitution of India-Article 21
High Courts13 Aug 2024Allowed
Nadeem Vs State Of NCT Of Delhi
Delhi High Court · (2024) 08 DEL CK 2098
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 302, 201, 120B, 34
High Courts13 Aug 2024
M/S BKB Transport P Limited Vs NTPC Ltd
Delhi High Court · (2024) 08 DEL CK 2168
Arbitration and Conciliation Act, 1996-Section 11, 12
High Courts13 Aug 2024Disposed Of
Uzair Khan Vs Nike Innovate CV & Anr.
Delhi High Court · (2024) 08 DEL CK 2176
Code of Civil Procedure, 1908-Order XXXIX Rule 2A
High Courts13 Aug 2024Disposed Of
Inspr (Min) Vijay Kumar Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 08 DEL CK 2192
Constitution of India-Article 226
High Courts13 Aug 2024Dismissed
Union Of India & Ors. Vs Sumit Kumar
Delhi High Court · (2024) 08 DEL CK 2236
Constitution of India-Article 226Indian Railway Medical Manual-Rule 513, 506
High Courts13 Aug 2024Disposed Of
Alufab Ores Private Limited Vs Department Of Trades And Taxes & Anr.
Delhi High Court · (2024) 08 DEL CK 2316
Central Goods and Services Tax Act, 2017-Section 107Delhi Goods and Services Tax Act, 2017-Section 107
High Courts13 Aug 2024Disposed Of
Nishant Tandon Vs Commissioner, CGST, East Delhi
Delhi High Court · (2024) 08 DEL CK 2314
Central Goods and Services Tax Act, 2017-Section 73Delhi Goods and Services Tax Act, 2017-Section 73