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Delhi High Court judgments

1,15,203 judgments · page 109 of 5,761

High Courts01 Jul 2026Allowed

Assurance Intl Limited Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 07 DEL CK 0427

Code of Criminal Procedure, 1973-Section 482, 91, 161, 166A, 160, 156(1), 155(2), 173(2)Indian Penal Code 1806-Sections 406/420/506, 420, 406, 120B, 406/420/120-B/34, 420/406/120-B/34, 506, 420/406/120B/34Constitution of India-Article 226
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High Courts01 Jul 2026Allowed

Wapcos Limited Vs Virgo Aqua

Delhi High Court · (2026) 07 DEL CK 0521

Commercial Courts Act, 2015-Section 13(1A)Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(3), 36, 37(1)(c), 12(5), 65 to 81, 20, 23, 24, 25, 34(2)(a)(ii)Micro, Small and Medium Enterprises Development Act, 2006-Section 19, 18(3), 18, 18(2), 16, 17
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High Courts01 Jul 2026

Bhupendra Kumar Sood & Anr. Vs Government Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0232

Arbitration and Conciliation Act, 1996-Section 61, 74, 30, 61 to 81, 73Indian Stamp Act, 1899-Article 12, Section 38, 40, 48, 2(15), 45 of Schedule I, 45 of Schedule 1A, 45 of Schedule IA, 5 of Schedule IA, 5(c) of Schedule IAMediation Act, 2023
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High Courts01 Jul 2026Allowed

Sh Harish Chander Bhardwaj Vs Govt Of Nct Of Delhi

Delhi High Court · (2026) 07 DEL CK 0239

Constitution of India-Article 226, Part IIITransfer of Property Act, 1882-Section 53-A, 53AIndian Stamp Act, 1899-Article 23A of Schedule I-A, Chapter III, Sections 31–32, 31, Chapter IV, 33, 56, 47A, 5(cc) of Schedule I-A, 2(10), 5 of Schedule 1, 35 proviso (a), 5(c) of Schedule 1A, 40
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High Courts01 Jul 2026

Sakshi Nagrath Vs Tarun Arora

Delhi High Court · (2026) 07 DEL CK 0244

Hindu Marriage Act, 1955-Sections 13(1)(i-a), 13(1)(i-b), 13(1)(1- a)Contempt of Courts Act, 1971-Section 2(b), 10, 12, sub-section(1), sub-section (4), sub-sections (4) and (5)Constitution of the International Criminal Police Organization-Article 45
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High Courts01 Jul 2026Disposed Of

Ramandeep Kaur Vs Harsh Oberoi & Ors.

Delhi High Court · (2026) 07 DEL CK 0246

Family Courts Act 1984-Section 11Protection of Women from Domestic Violence Act, 2005-Sections 18 and 23Contempt of Courts Act, 1971
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