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Delhi High Court judgments

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High Courts01 Jul 2026

D V Anand Vs Hindustan Petroleum Corporation Ltd

Delhi High Court · 2026 INSC 103

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2)(b)(ii), 34(2)(a)(iv), 34(2-A), 12(5), 21, 28(1)(a), 28(3), 31(3), 30, Seventh ScheduleArbitration and Conciliation (Amendment) Act, 2015-Section 26, 12(5)Commercial Courts Act, 2015-Section 13
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High Courts01 Jul 2026

Rukhmani Keshwani Vs Raju Agarbatti Works & Anr.

Delhi High Court · (2026) 07 DEL CK 1283

Code of Civil Procedure, 1908-Section 20, 20(c), Order VII Rule 10, VII Rule 11, XXXIX Rules 1 and 2, 2 Rule 2Trade Marks Act, 1999-Section 29, 124(2), 134, 134(2), 135Copyright Act, 1957-Section 51, 55, 62, 62(2)
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High Courts01 Jul 2026Dismissed

Vijay Vs Havells India Limited & Ors.

Delhi High Court · (2026) 07 DEL CK 0707

Code of Civil Procedure, 1908-Order VII Rule 11, VIII Rule 1, VIII Rule 6, VIII Rules 6A, 6B and 6C, 13-A, 15-A, 20 Rule 1Commercial Courts Act, 2015-Section 12A
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