High Courts03 Oct 2024

Tapas Haldar Vs State (G.N.C.T. Of Delhi)

Delhi High Court · (2024) 10 DEL CK 1995

Code of Criminal Procedure, 1973-Section 374(2), 161, 313, 428Indian Penal Code, 1860-Section 302, 201, 203, 404, 304, 300, 299, 364, 34Indian Evidence Act, 1872-Section 165, 106, 8, 3, 114
High Courts03 Oct 2024Allowed

Prem Chand & Ors. Vs State & Anr.

Delhi High Court · (2024) 10 DEL CK 1721

Code of Criminal Procedure, 1973-Section 482, 156(3)IPC-Sections 323, 341, 354, 427, 452, 506, 120B, 147, 148, 149
High Courts03 Oct 2024Dismissed

Shankar & Ors. Vs State Of Nct Of Delhi

Delhi High Court · (2024) 10 DEL CK 1722

Code of Criminal Procedure, 1973-Section 439, 82, 161IPC-Sections 302, 307, 34, 120B, 308, 304, 324, 377, 506, 279, 337, 489B, 489CArms Act-Sections 27, 54, 59, 25