High Courts04 Oct 2024Disposed Of
Anil Madan & Anr. Vs RBL Bank Limited
Delhi High Court · (2024) 10 DEL CK 2136
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,042 of 6,586
High Courts04 Oct 2024Disposed Of
Harvinder Singh Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1723
Code of Criminal Procedure, 1973-Section 482IPC-Section 307, 324, 195A, 506, 308, 34
High Courts04 Oct 2024Disposed Of
Ketan Bansal & Ors. Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1724
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 333, 115(2), 351(2), 3(5)
High Courts04 Oct 2024Disposed Of
Shivam Gupta Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1725
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 279, 337, 338
High Courts04 Oct 2024Disposed Of
Sayam Taneja & Ors. Vs The State (N.C.T. Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1730
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 324, 34, 323, 341
High Courts04 Oct 2024Dismissed
Mrs. Sandesh Vs The Commissioner, Municipal Corporation Of Delhi
Delhi High Court · (2024) 10 DEL CK 1804
High Courts04 Oct 2024Dismissed
Varun Yadav Vs Department Of Women And Child Development, Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1806
Constitution of India-Article 226Juvenile Justice ActAdministrative Tribunals Act, 1985-Section 14
High Courts04 Oct 2024Dismissed
Smt. Harpyari (Deceased) Through LR-1A Bharat Bhushan Sharma Vs Badri Bhagat Jhandewala Temple Society & Ors
Delhi High Court · (2024) 10 DEL CK 1634
Cr.PC-Section 340CPC-Order XXII Rule 4
High Courts04 Oct 2024Dismissed
Jai Maa Traders Vs HSCC (India) Ltd
Delhi High Court · (2024) 10 DEL CK 1635
High Courts04 Oct 2024Dismissed
Mahesh Kumar Yadav Vs The State Commissioner For Persons With Disabilities NCT Of Delhi & Ors
Delhi High Court · (2024) 10 DEL CK 1638
High Courts04 Oct 2024Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Satya Vart
Delhi High Court · (2024) 10 DEL CK 1654
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12
High Courts04 Oct 2024Disposed Of
HC/Steward Gulshan Kumar Force No 119150096 & Ors. Vs The Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1651
Constitution of India-Article 226
High Courts04 Oct 2024Disposed Of
Shri Bipinchandra Jaglawala Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1650
Constitution of India-Article 226
High Courts04 Oct 2024Dismissed
Union Of India & Ors. Vs Ex Lnk Chhedi Lal
Delhi High Court · (2024) 10 DEL CK 1649
Constitution of India-Article 226Armed Forces Tribunal Act, 2007-Section 14
High Courts04 Oct 2024Allowed
Girraj Prasad Gurjar Vs Union Of India & Ors
Delhi High Court · (2024) 10 DEL CK 1648
High Courts04 Oct 2024Disposed Of
Shri Yogender Singh Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1646
Constitution of India-Article 226
High Courts04 Oct 2024Disposed Of
Ram Dhan Panchal & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1645
Constitution of India-Article 226
High Courts04 Oct 2024Disposed Of
Col. Sandeep Sharma Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1643
Army Rules, 1954-Rules 180 and 182
High Courts04 Oct 2024Disposed Of
Sehegal Hossain Vs Directorate Of Enforcement & Anr.
Delhi High Court · 2023 INSC 956
Criminal Procedure Code, 1973-Section 439, 173, 267, 207Prevention of Money Laundering Act, 2002-Section 45, 3, 4, 50IPC-Section 120B
High Courts04 Oct 2024Dismissed
Kalawati Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2024) 10 DEL CK 2215
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 156(3), 200Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) SC/ST (POA) Act, 1989-Section 3, 3(2)(v)Indian Penal Code, 1860-Sections 279, 337, 338, 307, 304A, 427