High Courts02 Jul 2026
Jain Shikanji Pvt. Ltd. Vs Satish Kumar Jain
Delhi High Court · (2026) 07 DEL CK 1123
Constitution of India-Article 227CPC-Section 151, Order XXXIX Rule 2A
COURT ARCHIVE
Delhi High Court judgments
1,15,203 judgments · page 103 of 5,761
High Courts02 Jul 2026Dismissed
Dr. Sanjay Tewari Vs Indian Sociological Society & Ors.
Delhi High Court · 2026 INSC 347
Societies Registration Act, 1860Maharashtra Public Trusts Act, 1950-Section 41(B)Foreign Contribution (Regulation) Act, 2010
High Courts02 Jul 2026
Kaveri Infrastructure Pvt Ltd. Vs Delhi Jal Board, Through Its Chief Executive Officer
Delhi High Court · (2026) 07 DEL CK 1132
Indian Penal Code, 1960-Section 120B, 420, 468, 471, 120Prevention of Corruption Act, 1988-Section 13(1)(d), 13(2), 13Constitution of India-Article 226
High Courts02 Jul 2026
Sonoo Kumar Vs National Institute Of Electronics And Information Technology & Ors.
Delhi High Court · (2026) 07 DEL CK 1213
High Courts02 Jul 2026
Laxmi Rani & Anr. Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Delhi High Court · (2026) 07 DEL CK 1214
High Courts02 Jul 2026
M/S Chaudhary Trading Company Pvt Ltd Vs Reserve Bank Of India & Anr
Delhi High Court · (2026) 07 DEL CK 0639
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Banking Regulation Act, 1949
High Courts02 Jul 2026
Amit Ranjan & Ors. Vs Union Of India & Ors.
Delhi High Court · 2020 INSC 264
Finance Act, 2022Constitution of India-Article 12, 226, 14 and 21
High Courts02 Jul 2026
Vikas Nagar Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0746
Right to Information Act, 2005-Section 8(1)(j)
High Courts02 Jul 2026
Bharti Vs Delhi Cantonment Board & Anr.
Delhi High Court · (2026) 07 DEL CK 0755
Constitution of India-Article 226, 227Public Premises Eviction Act, 1971-Section 5A, 5 A
High Courts02 Jul 2026
Bharti Vs Delhi Cantonment Board & Anr.
Delhi High Court · (2026) 07 DEL CK 0595
Constitution of India-Article 226, 227Public Premises Eviction Act, 1971-Section 5A
High Courts02 Jul 2026
XYZ Vs State Of Gnctd
Delhi High Court · (2026) 07 DEL CK 0732
BNSS-Section 173(2)Cr.P.C.-Section 154(2)
High Courts02 Jul 2026Allowed
S Sarvjeet Singh & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0733
IPC-Section 363, 376, 323Cr.P.C.-Section 164, 482Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts02 Jul 2026
Satyam Tiwari @ Monu Vs State Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0679
High Courts02 Jul 2026Allowed
Anil Alias Anil Bharti & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0680
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts02 Jul 2026Allowed
Shubham Alias Shubham Singh Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0681
Bharatiya Nyaya Sanhita-Section 69Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts02 Jul 2026Allowed
Kumar Gaurav Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0343
BNS-Section 318(4)/ 316(2)/61(2)/3(5)/112
High Courts02 Jul 2026Disposed Of
Anil Langan & Anr. Vs M/S National Insurance Co Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 0352
Central Motor Vehicles Rules, 1989-Rule 9(3), 9Code of Civil Procedure, 1908-Order XLI Rule 27, 41 Rule 27MV Act
High Courts02 Jul 2026Disposed Of
The Oriental Insurance Co. Ltd. Vs Mohd. Rehman & Ors.
Delhi High Court · (2026) 07 DEL CK 0355
High Courts02 Jul 2026Disposed Of
Oriental Insurance Co. Ltd. Vs Shyam Sunder & Ors.
Delhi High Court · (2026) 07 DEL CK 0357
Indian Penal Code, 1860-Sections 279/338, Sec 279/338Motor Vehicles Act-Section 133
High Courts02 Jul 2026Disposed Of
Indiacan Education Private Limited Vs Ministry Of Rural Development & Ors.
Delhi High Court · (2026) 07 DEL CK 0497
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 2(1)(e), 7, 2(1)(h), 7(4)(b), 16, 37, 37(1), Schedule IV, 12Code of Civil Procedure Code, 1908-Sections 16 to 20, 20(c)Limitation Act, 1963-Section 18, Article 137, 137