High Courts24 Oct 2024Dismissed

Govt Of NCT Of Delhi & Ors. Vs Neeraj Kumar

Delhi High Court · (2024) 10 DEL CK 2186

Constitution of India-Article 226, 311(2), proviso (b) to Article 311(2), 311(3)Indian Penal Code, 1860-Section 201, 302, 377Railway Protection Force Rules, 1987-Rule 161