High Courts25 Oct 2024Disposed Of
Mahavir Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1707
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 1,008 of 6,586
High Courts25 Oct 2024Disposed Of
The Aryan Educational Society Vs Aaryan International School
Delhi High Court · (2024) 10 DEL CK 1715
Societies Registration Act, 1860Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, VIII Rule 10Delhi High Court (Original Side) Rules 2018-Rule 3
High Courts25 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Harish Kumar
Delhi High Court · (2024) 10 DEL CK 1673
High Courts25 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Sachin Kumar
Delhi High Court · (2024) 10 DEL CK 1672
High Courts25 Oct 2024Dismissed
Sri Umesh Mishra Ranjeet Kumar Prakash College Vs Pharmacy Council Of India
Delhi High Court · (2024) 10 DEL CK 1670
High Courts25 Oct 2024Dismissed
Munendra Kumar Vs Government Of NCT Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1666
Constitution of India-Articles 226 and 227CCS (CCA) Rules, 1965-Rule 10(1), 10(5)(a), 10(6), 10(7)Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 4
High Courts25 Oct 2024Allowed
Raj Shailendra Mudliar Vs Bureau Of Indian Standards & Ors.
Delhi High Court · (2024) 10 DEL CK 1625
High Courts25 Oct 2024Disposed Of
M S Bishambhar Exports Pvt Ltd Vs Punjab National Bank & Ors
Delhi High Court · (2024) 10 DEL CK 1642
High Courts25 Oct 2024Dismissed
Chandra Kala Rai Vs Registrar Of Cooperative Societies Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1656
DCS Act, 2003-Section 35, 70DCS Rules, 2007-Rule 53, Schedule II [4] and [6]
High Courts25 Oct 2024Disposed Of
Sh. Ajit Singh Vs Smt. Adarsh Kaur Gill & Ors.
Delhi High Court · (2024) 10 DEL CK 1655
Code of Civil Procedure, 1908-Order XXI Rule 2, VI Rule 17, VII Rule 11, XXII Rule 2, XXII Rule 4, XXIII Rule 3ALimitation Act, 1963-Article 65, 58, 61, Section 27Delhi Rent Control Act, 1958-Section 3(1)(c)
High Courts25 Oct 2024Dismissed
Shri Sumit Kumar Vs Directorate General Border Security Force
Delhi High Court · (2024) 10 DEL CK 2202
Border Security Force Act, 1968-Section 11(2), 11BSF Rules, 1969-Rule 177
High Courts25 Oct 2024Disposed Of
Ex HC GD Banshi Dhar Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2206
High Courts25 Oct 2024Disposed Of
Bhelave Arvind Malchandra Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2207
High Courts25 Oct 2024Dismissed
Dheeraj Taneja Vs Kishan Dua
Delhi High Court · (2024) 10 DEL CK 2239
Code of Civil Procedure, 1908-Section 115, Order 12 Rule 6, 37Indian Contract Act, 1872-Section 2(d)
High Courts25 Oct 2024Dismissed
Sudarsan Vs Sumitra Devi & Ors.
Delhi High Court · (2024) 10 DEL CK 2240
Limitation Act-Section 5CPC-Section 115Specific Relief Act, 1963-Section 6
High Courts25 Oct 2024Dismissed
Union Of India Vs Umesh Kumar & Anr.
Delhi High Court · (2024) 10 DEL CK 2241
Motor Vehicle Act, 1988-Section 173
High Courts25 Oct 2024Dismissed
Tika Ram Vs Chet Ram & Ors.
Delhi High Court · (2024) 10 DEL CK 2243
Constitution of India, 1950-Article 227CPC-Order XII Rule 6
High Courts25 Oct 2024Dismissed
Pr. Commissioner Of Income Tax – 7 Vs M/S Paramount Residency Ltd.
Delhi High Court · (2024) 10 DEL CK 1489
Income Tax Act, 1961-Section 260A, 69C, 132, 153A, 131
High Courts25 Oct 2024Dismissed
IFFCO Tokio General Ins. Co. Ltd. Vs Sharda Nand Chaudhary Thr Amitesh Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 1478
Motor Vehicle Act, 1988-Section 173CPC-Order XXII Rule 4, 1 Rule 10, Section 151
High Courts25 Oct 2024Disposed Of
M/S Electronic Planet Vs New India Assurance Company Limited Through Its Branch Manager & Anr.
Delhi High Court · (2024) 10 DEL CK 1464
Constitution of India-Article 227