High Courts17 Jul 2026
Lifestyle Buildcon Pvt. Ltd. Vs Avery Free Wheel Pvt. Ltd.
Delhi High Court · (2026) 07 DEL CK 1262
COURT ARCHIVE
Delhi High Court judgments, 2026
7,178 judgments · page 84 of 359
High Courts17 Jul 2026
M/S Vatika Business Centres Private Limited Vs Good Food Trade Private Limited
Delhi High Court · (2026) 07 DEL CK 1263
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)
High Courts17 Jul 2026
Pankaj Prakash & Anr. Vs United India Insurance Company Limited & Anr.
Delhi High Court · (2026) 07 DEL CK 0750
Code of Civil Procedure, 1908-Section 114, Order XLVII, XLVII Rule 1Right to Information Act, 2005Constitution of India-Article 335
High Courts17 Jul 2026
Mukhtar Ahmed & Anr. Vs Mohd Farid
Delhi High Court · (2026) 07 DEL CK 0713
Delhi Rent Control Act, 1958-Section 25-B, 14(1)(e), 25B(8), 10(3)(iii)
High Courts17 Jul 2026
Rajesh Kumar & Anr. Vs Sanjeev Kumar
Delhi High Court · (2026) 07 DEL CK 0714
Delhi Rent Control Act, 1958-Section 25B(8), 25-B(8), 25B, 14(1)(e), 14(1)Code of Civil Procedure, 1908-Section 151
High Courts17 Jul 2026Disposed Of
HDFC Ergo General Insurance Co Ltd Vs Smt Umrawati & Ors.
Delhi High Court · (2026) 07 DEL CK 0394
Motor Vehicles Act, 1988-Section 147, sub-section (2), sub-clause (i) of clause (b) of sub-section (1) of Section 147, 168Motor Vehicles (Amendment) Act, 1994
High Courts17 Jul 2026Dismissed
M/S Mange Ram Enterprises Pvt. Ltd. Vs Pushpa Devi & Ors.
Delhi High Court · (2026) 07 DEL CK 0396
High Courts17 Jul 2026Disposed Of
Master Aarav Giri Through Guardian Mr. Abhishek Giri Vs St. Columbas School & Anr.
Delhi High Court · (2026) 07 DEL CK 0443
Indian Evidence Act, 1872-Chapter V, Section 76, 79, 80, 81Bharatiya Sakshya Adhiniyam, 2023
High Courts17 Jul 2026Disposed Of
Pankaj Jain Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0478
High Courts17 Jul 2026Disposed Of
Darshna Malik & Ors. Vs Sanjeev Khirwar & Anr.
Delhi High Court · (2026) 07 DEL CK 0479
High Courts17 Jul 2026Disposed Of
Exgs197412x Vehicle Mechanic Ajay Kumar Singh Vs Shree Harpal Singh & Ors.
Delhi High Court · (2026) 07 DEL CK 0480
High Courts17 Jul 2026Dismissed
Anurag Vs State
Delhi High Court · (2026) 07 DEL CK 0499
Code of Criminal Procedure Court, 1973-Sections 401, 482, 161, 164Indian Penal Code, 1860-Sections 376/377, 376(2)(n)/377, 376
High Courts17 Jul 2026Disposed Of
Vandana Aggarwal Vs Pratik Goyal & Ors.
Delhi High Court · (2026) 07 DEL CK 0500
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 29, 3
High Courts16 Jul 2026
Adesh Kumar Gupta Vs Sunil Bansal & Anr.
Delhi High Court · (2026) 07 DEL CK 0780
Civil Procedure Code, 1908-Order I Rule 10(2), VII Rule 11
High Courts16 Jul 2026
M/S Vishal Infrastructure Ltd. And M/S OJSC Euro - Asian Construction Corporation Evrascon (JV) Vs Chief Engineer (Const)-I, North Western Railway, Jaipur & Ors.
Delhi High Court · (2026) 07 DEL CK 0791
Arbitration and Conciliation Act, 1996-Section 9
High Courts16 Jul 2026
Cosmo Retail Solutions Private Limited Vs Sumant Agarwal & Ors.
Delhi High Court · (2026) 07 DEL CK 0793
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 32(1), 32, 34, 43(4), 43, 33, 34(4), 23, 23(1), 12(2)Limitation Act, 1963
High Courts16 Jul 2026Dismissed
M/S SDB Consultants Pvt. Ltd. Vs SMC Pneumatics (I) Pvt. Ltd.
Delhi High Court · (2026) 07 DEL CK 0799
Arbitration and Conciliation Act, 1996-Section 34, 11, 14 and 15, 37, 75, 81, 34(2), 34(2)(b)(ii), 34(2-A), 28(1)(a), 28(3)Companies Act, 1956Indian Evidence Act, 1862-Sections 91 and 92
High Courts16 Jul 2026
Central Bureau Of Investigation Vs Kulwant Rai
Delhi High Court · (2026) 07 DEL CK 1008
IPC-Section 489C
High Courts16 Jul 2026
Naresh Kumar & Anr. Vs Delhi Development Authority & Anr.
Delhi High Court · (2026) 07 DEL CK 1081
Constitution of India-Article 226, 12Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981Specific Relief Act, 1963-Section 31
High Courts16 Jul 2026
Union Of India & Ors. Vs Chandrakant Tyagi
Delhi High Court · (2026) 07 DEL CK 1085