COURT ARCHIVE

Delhi High Court judgments, 2026

7,153 judgments · page 51 of 358

High Courts07 Aug 2026

XXXXXXXXXXX Vs State Of NCT Of Delhi & Ors

Delhi High Court · 2023 INSC 894

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 161, 164, 125Indian Penal Code, 1860-Sections 498A/406/377/509/34, 377/323/498A/406/509/34, 323, 509

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High Courts07 Aug 2026

Dr Ramesh Sen Vs State Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4500

Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Indian Penal Code, 1860-Sections 420, 120B, 34, 415Information Technology Act, 2000-Sections 66, 66C, 66D, 43

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High Courts07 Aug 2026

National Highways Authority Of India Vs M/s Roadway Solutions India Infra Ltd

Delhi High Court · (2026) 08 DEL CK 4533

Arbitration and Conciliation Act, 1996-Section 37(2)(b), 17, 9

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High Courts07 Aug 2026

Adedge India Water Technologies Private Limited Vs Jakson Limited

Delhi High Court · (2026) 08 DEL CK 4534

Arbitration and Conciliation Act, 1996-Section 29A, 25A(3), 29A(5)

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High Courts07 Aug 2026

Vijay Chib Vs M/s Sarvpriya Securities Private Limited

Delhi High Court · (2026) 08 DEL CK 4535

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21, 12(2)

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High Courts07 Aug 2026

Suri International Vs Union Of India

Delhi High Court · (2026) 08 DEL CK 4536

the Act-Section 11, 11(6), 34, 12(2)

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High Courts07 Aug 2026

M S Liberty General Insurance Limited Vs The Additional Commissioner Of CGST Delhi South Commissionerate & Anr.

Delhi High Court · (2026) 08 DEL CK 4256

Central Goods and Services Tax Act, 2017-Section 6(2)(b), 74Limitation Act, 1963-Section 14Constitution of India-Article 226

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High Courts07 Aug 2026Disposed Of

A V International & Anr. Vs Additional Director General Directorate Of Revenue Intelligence & Ors.

Delhi High Court · (2026) 08 DEL CK 4257

Constitution of India-Article 226Customs Act, 1962-Section 28, 28(9), 28(9A)Finance Act, 2022

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High Courts07 Aug 2026

Saraswati Printers Vs Sales Tax Officer Class II/AVATO, State Tax Ward 91, Zone 8 Delhi & Ors.

Delhi High Court · (2026) 08 DEL CK 4258

Central Goods and Services Tax Act, 2017-Section 164, 73Delhi Goods and Services Tax Act, 2017-Section 73

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High Courts07 Aug 2026

R. A. Enterprises Vs O/o The Official Liquidator

Delhi High Court · (2026) 08 DEL CK 4232

Indian Contract Act, 1872-Section 74

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High Courts07 Aug 2026

Santosh Saini & Ors. Vs Smt Sarita & Ors.

Delhi High Court · (2026) 08 DEL CK 4268

Delhi Rent Control Act, 1958-Section 25-B(8), 25B(8), 25-B(5), 25B, 2(l), 14(1)(e), 14(1)(f), 14(1)(g), 14(1)(j), 44Code of Civil Procedure, 1908-Section 115, 151Constitution of India-Article 227

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High Courts07 Aug 2026

Kusum Sharma & Anr. Vs Gurpreet Singh Sawhney

Delhi High Court · (2026) 08 DEL CK 4269

Delhi Rent Control Act, 1958-Section 25B(8), 25B, 25B(4), 14(1)(e), 37(2)Code of Civil Procedure, 1908-Section 115, 114, Order XLVII Rule 1, 47 Rule 1

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High Courts07 Aug 2026