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Delhi High Court judgments, 2026

7,478 judgments · page 368 of 374

High Courts07 Jan 2026Dismissed

Punjab And Sind Bank Vs Amarjit Singh

Delhi High Court · (2026) 01 DEL CK 2245

Right to Information Act, 2005Punjab & Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Regulation 6Punjab & Sind Bank Pension (Employees') Regulations, 1995-Regulation 43, 44, 45
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High Courts07 Jan 2026Disposed Of

Sandeep Yadav Vs Director General Of Indian Coast

Delhi High Court · (2026) 01 DEL CK 2251

Coast Guard Act, 1978-Section 22(a), 19, 22, 57, 119Coast Guard (General) Rules, 1986-Rule 36, 39(4), 44, 45Coast Guard (Discipline) Rules, 1983-Rule 20, 21, 21(c), 22, 23, 28(a)
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High Courts07 Jan 2026Allowed

Vinod Vs State

Delhi High Court · (2026) 01 DEL CK 2252

Indian Penal Code, 1860-Section 302CrPC-Section 161
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High Courts07 Jan 2026Dismissed

Heera Devi Vs State Of Delhi

Delhi High Court · (2026) 01 DEL CK 2253

Indian Penal Code, 1860-Section 302CrPC-Section 174, 313India Evidence Act, 1872-Section 8, 27
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High Courts07 Jan 2026Disposed Of

Union Of India & Ors. Vs Naresh

Delhi High Court · (2026) 01 DEL CK 2443

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(2), 11, 14, 14(2), 15, 24Central Civil Services (Conduct) Rules, 1964-Rule 3-C
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