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Delhi High Court judgments, 2026

6,980 judgments · page 343 of 349

High Courts07 Jan 2026Dismissed

P K Jain Vs Vice Chancellor & Ors.

Delhi High Court · (2026) 01 DEL CK 2238

Central Civil Services (Classification Control and Appeal) Rules, 1965-Rule 14Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(iii)Constitution of India-Articles 14, 16
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High Courts07 Jan 2026Dismissed

Gyan Prakash Vs Delhi Transco Ltd

Delhi High Court · (2026) 01 DEL CK 2244

CCS (Conduct) Rules, 1964-Rule 3 (1), 3 (1) (i) (ii) & (iii)IPC-Section 420, 468, 471, 120-B, 201I.T.-Section 66
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High Courts07 Jan 2026Dismissed

Punjab And Sind Bank Vs Amarjit Singh

Delhi High Court · (2026) 01 DEL CK 2245

Right to Information Act, 2005Punjab & Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Regulation 6Punjab & Sind Bank Pension (Employees') Regulations, 1995-Regulation 43, 44, 45
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High Courts07 Jan 2026Disposed Of

Sandeep Yadav Vs Director General Of Indian Coast

Delhi High Court · (2026) 01 DEL CK 2251

Coast Guard Act, 1978-Section 22(a), 19, 22, 57, 119Coast Guard (General) Rules, 1986-Rule 36, 39(4), 44, 45Coast Guard (Discipline) Rules, 1983-Rule 20, 21, 21(c), 22, 23, 28(a)
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High Courts07 Jan 2026Allowed

Vinod Vs State

Delhi High Court · (2026) 01 DEL CK 2252

Indian Penal Code, 1860-Section 302CrPC-Section 161
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High Courts07 Jan 2026Dismissed

Heera Devi Vs State Of Delhi

Delhi High Court · (2026) 01 DEL CK 2253

Indian Penal Code, 1860-Section 302CrPC-Section 174, 313India Evidence Act, 1872-Section 8, 27
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