High Courts05 Jan 2026Dismissed
Vinay Kumar@Varun Bidhuri@Binnu Vs State (Govt. NCT Of Delhi)
Delhi High Court · (2026) 01 DEL CK 2101
IPC-Section 302/34Arms Act-25/27/54/59
COURT ARCHIVE
Delhi High Court judgments, 2026
6,980 judgments · page 349 of 349
High Courts05 Jan 2026Allowed
Manoj @ Babu Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2103
BNS-Section 109(1)
High Courts05 Jan 2026
Roseland Buildtech Pvt. Ltd. Vs Vihaan 43 Reality Pvt Ltd & Ors.
Delhi High Court · (2026) 01 DEL CK 2113
Code of Civil Procedure, 1908-Order VII Rule 11, XXXIX Rule 1 & 2, Section 9, XVI, XXVIInsolvency and Bankruptcy Code, 2016-Section 7, 65, 75, 60(5)(c), 63, 231, 64(2), 238, 14, 66, 69, 65(1), 61, 60, 60(5), 60(1), 3Commercial Courts Act, 2015-Section 12A
High Courts05 Jan 2026Dismissed
Vipin Kumar Sharma Vs The Returning Officer Ndba Elections, 2025
Delhi High Court · (2026) 01 DEL CK 2136
Constitution of India-Article 12, 136, 226, 243(zg), 329, 329(b)Advocates Act, 1961Right to Information Act, 2005
High Courts05 Jan 2026Dismissed
Mohd Burhan & Ors. Vs Shri Triloki Nath (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2026) 01 DEL CK 2146
Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(9), 14(7)Code of Civil Procedure, 1908-Section 114, Order XLVII, XLVII rule 1, 47 Rule 1Madhya Pradesh Accommodation Control Act, 1961
High Courts05 Jan 2026Dismissed
Upinder Kaur Vs Harish Kumar Jawa
Delhi High Court · (2026) 01 DEL CK 2149
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 27
High Courts05 Jan 2026Dismissed
Sandeep Dhawan & Ors. Vs Amarjeet Singh Kohli
Delhi High Court · (2026) 01 DEL CK 2151
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(7)Code of Civil Procedure, 1908-Section 151
High Courts05 Jan 2026Disposed Of
Raunak Kumar @ Raunak Kumar Chorasia Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2026) 01 DEL CK 1360
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 365
High Courts05 Jan 2026Allowed
Manoj @ Babu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1359
Bharatiya Nyaya Sanhita, 2023- Section 109(1)
High Courts05 Jan 2026Allowed
Shri Sarvesh Puri Vs Shri Rishab Kumar
Delhi High Court · (2026) 01 DEL CK 1358
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 118, 138, 138(b), 139, 142, 142(2), 142(b), 142(2)(a)
High Courts05 Jan 2026Dismissed
Shambhu Prasad Singh Vs CBI
Delhi High Court · (2026) 01 DEL CK 1357
Constitution of India, 1950- Article 21Bhartiya Nagarik Suraksha Sanhita, 2023- Section 94, 528Code of Criminal Procedure, 1973- Section 91, 482
High Courts05 Jan 2026Allowed
Vinay Kumar@Varun Bidhuri@Binnu Vs State (Govt. Nct Of Delhi)
Delhi High Court · (2026) 01 DEL CK 1356
Indian Penal Code, 1860- Section 34, 302Arms Act, 1959- Section 25, 27, 54, 59
High Courts05 Jan 2026Disposed Of
Shashikant Dixit Vs Renuka Sharma
Delhi High Court · (2026) 01 DEL CK 1355
Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 25B
High Courts05 Jan 2026Allowed
Vineet Babbar Vs Kuljeet Singh Bindra
Delhi High Court · (2026) 01 DEL CK 1354
Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 25B
High Courts05 Jan 2026Dismissed
Mohd Burhan & Ors. Vs Shri Triloki Nath Since Deceased Through Lrs & Ors.
Delhi High Court · (2026) 01 DEL CK 1353
Code of Civil Procedure, 1908- Section 114, Order 47 Rule 1Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 22(3)(f), 25B, 25B(9)
High Courts05 Jan 2026Disposed Of
Automat Irrigation Pvt. Ltd. And Ors Vs Aquestia Limited & Anr
Delhi High Court · (2026) 01 DEL CK 1352
Patents Act, 1970- Section 2(u)(C), 3(d), 7(1), 10(2), 10(4), 48Patents Rules, 2003- Rule 13(1)
High Courts05 Jan 2026Disposed Of
Maj (Retd) Sukesh Behl Proprietor, M/S Pearl Engineering Company & Anr. Vs Koninklijke Philips NV
Delhi High Court · (2026) 01 DEL CK 1351
Code of Civil Procedure, 1908- Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(3), Order 41 Rule 5(5)Patents Act, 1970- Section 8, 8(1), 16, 16(1), 47, 48, 64(1)(e), 64(1)(j), 64(1)(m)
High Courts05 Jan 2026Dismissed
Jai Mangal Rai Vs Union Of India And Ors
Delhi High Court · (2026) 01 DEL CK 1350
Border Security Force (Subordinate Officers and Under Officers) Promotion and Seniority Rules 1975- Rule 19Border Security Force (Seniority, Promotion and Superannuation of Officers) Rules, 1978- Rule 3Border Security Force General Duty Cadre (Non-Gazetted) Recruitment Rules, 2002- Rule 8, 8(1), 8(2), 8(3)
High Courts02 Jan 2026Disposed Of
Shiva Alias Uwan Vs The State NCT Of Delhi
Delhi High Court · (2026) 01 DEL CK 2475
Delhi Prison Rules, 2018-Rule 1212
High Courts02 Jan 2026Disposed Of
Shiva Alias Uwan Vs State Nct Of Delhi
Delhi High Court · (2026) 01 DEL CK 1349
Delhi Prison Rules, 2018- Rule 1212