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Delhi High Court judgments, 2026

7,339 judgments · page 339 of 367

High Courts23 Jan 2026Dismissed

Karan Singh Vs State Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1467

Constitution of India, 1950- Article 14, 20, 21, 22, 22(1), 226, 227Bharatiya Nagrik Suraksha Sanhita, 2023- Section 47, 48, 528Code of Criminal Procedure, 1973- Section 50, 50A
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High Courts23 Jan 2026Disposed Of

Justice For All Vs Govt. Of Nct Of Delhi

Delhi High Court · (2026) 01 DEL CK 1462

Constitution of India, 1950- Article 32, 226Code of Civil Procedure, 1908- Order 47 Rule 1Right of Children to Free and Compulsory Education Act, 2009- Section 2, 2(n), 12, 12(1)(c), 12(2)
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High Courts23 Jan 2026Dismissed

Union Of India & Ors Vs Rajesh

Delhi High Court · (2026) 01 DEL CK 1471

Constitution of India, 1950- Article 311(2)Code of Criminal Procedure, 1973- Section 156(3)Indian Penal Code, 1860- Section 308, 406, 409, 498A, 506
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High Courts22 Jan 2026Partly Allowed

Parveen Kumar Vs Export Inspection Council & Ors.

Delhi High Court · 2025 INSC 83

Export (Quality Control and Inspection) Act 1963-Section 3Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(ii)(iii)Export Inspection Agency Employees (Classification, Control and Appeal) Rules, 1978-Rule 8, 9, 11, 11(2), 11(4), 11(5)(a), 11(7), 11(9), 11(10), 11(11), 11(14), 11(20), 11(21)(a), 11(23), 12, 13, 20
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