High Courts10 Feb 2026Allowed
Punmeet Kaur @ Poonam Sethi Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2222
Indian Electricity Act (Amend.) 2003-Section 135BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 313 of 367
High Courts10 Feb 2026
Vineet Gupta & Anr. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1949
IPC, 1860-Sections 120-B, 406, 420, 467, 468, 471Prevention of Corruption Act, 1988-Section 13(2) read with 13(1)(d)Constitution of India-Articles 14, 21
High Courts10 Feb 2026
Central Secretariat Club Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1937
Societies Registration Act, 1860
High Courts10 Feb 2026
Mukund Agarwal Vs Mohita Gupta
Delhi High Court · (2026) 02 DEL CK 1935
Arbitration and Conciliation Act, 1996-Section 34, 32(2)(c)Transfer of Property Act, 1882-Section 54Registration Act, 1908-Section 17, 17(1)(f), 17(2)(v), Explanation to Section 17(2), 49, 49(b), 49(c), Proviso to Section 49
High Courts10 Feb 2026
Dinesh Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1951
High Courts10 Feb 2026Disposed Of
Dr. Prabal Pal Vs Dr. Rajendra Kumar & Ors.
Delhi High Court · (2026) 02 DEL CK 1985
High Courts10 Feb 2026
Pradeep Gupta Vs The State & Ors.
Delhi High Court · (2026) 02 DEL CK 2254
Code of Civil Procedure, 1908-Section 151Indian Succession Act, 1925-Section 276Bhartiya Nyaya Sanhita, 2023-Sections 336(2)/338/339/340(2)/3(5)
High Courts10 Feb 2026
Union Of India & Ors. Vs Ex Nk Jay Prakash Gupta 7773030K
Delhi High Court · (2026) 02 DEL CK 2290
High Courts10 Feb 2026
Govt Of NCT Of Delhi & Anr. Vs Smt Darshana Sharma
Delhi High Court · (2026) 02 DEL CK 2291
CCS Extraordinary Pension RulesCCS (Pension) Rules, 1972
High Courts10 Feb 2026Dismissed
Kishan Vs Usha Devi And Anr
Delhi High Court · (2026) 02 DEL CK 1675
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 18 Rule 17
High Courts10 Feb 2026Dismissed
Neeraj Singh Vs Union Of India And Anr
Delhi High Court · (2026) 02 DEL CK 1674
High Courts10 Feb 2026Partly Allowed
Madanjit Kumar Vs Central Electronics Limited
Delhi High Court · (2026) 02 DEL CK 1673
Constitution of India, 1950-Article 19(1)(a), 19(1)(b)
High Courts10 Feb 2026Disposed Of
Kusum Roadways Vs Hemkund Fill And Drive & Anr.
Delhi High Court · (2026) 02 DEL CK 1672
Negotiable Instrument Act, 1881- Section 138, 141
High Courts10 Feb 2026Disposed Of
Pradeep Gupta Vs State & Ors
Delhi High Court · (2026) 02 DEL CK 1671
Code of Civil Procedure, 1908- Section 151Indian Succession Act, 1925- Section 276Code of Criminal Procedure, 1973- Section 173(8), 300, 340, 482
High Courts10 Feb 2026Allowed
Sarvesh Singh Vs State Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1670
Indian Penal Code, 1860- Section 34, 120B, 201, 302, 364
High Courts10 Feb 2026Allowed
Dayawati & Ors Vs Union Of India
Delhi High Court · (2026) 02 DEL CK 1669
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 123(c)(2), 124A, 124A(a), 124A(b), 124A(c), 124A(d), 124A(e)
High Courts10 Feb 2026Allowed
Anand Mandal Vs State Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1668
Indian Penal Code, 1860- Section 34, 394, 395, 411
High Courts10 Feb 2026Dismissed
Vikas Dubey Vs State Of Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1667
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 108
High Courts10 Feb 2026Allowed
Aman@ Prince @ Bhura Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1666
Indian Penal Code, 1860- Section 34, 201, 302Arms Act, 1959- Section 25, 27
High Courts10 Feb 2026Allowed
Harsh Pal Singh Alias Rubal Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1665
Constitution of India, 1950-Article 21, 22, 22(2)Bhartiya Nagarik Suraksha Sanhita, 2023- Section 187(1)Code of Criminal Procedure, 1973- Section 167(1)