High Courts11 Feb 2026Allowed
Yogesh Parcha & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2140
IPC-Sections 498A/406/34Protection of Women from Domestic Violence Act, 2005-Section 12BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2026
7,339 judgments · page 310 of 367
High Courts11 Feb 2026
Vishal Exports Overseas Ltd & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2026) 02 DEL CK 2135
IPC-Section 420, 471Cr.P.C.-Section 462BNSS, 2023-Section 508
High Courts11 Feb 2026Allowed
Surinder Singh & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2134
IPC-Sections 498A/406/34BNSS-Section 528
High Courts11 Feb 2026Allowed
Rakesh Khurana & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2129
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(w)(i), 3(1)(r)(s), 3(2)(v)(a), 3(2)(v), 3(1)(x)IPC-Section 354, 323, 506BNSS-Section 528
High Courts11 Feb 2026Allowed
Sunil Rajput & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2130
IPC-Sections 420, 120-B, 34BNSS-Section 528
High Courts11 Feb 2026
Kishan Kumar & Ors. Vs State Govt Of NCT Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2179
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts11 Feb 2026Allowed
Ankeet Kumar Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2177
Bharatiya Nagarik Suraksha Sanhita-Section 528, 318(4)IPC-Section 420
High Courts11 Feb 2026Disposed Of
XXX Vs State of Delhi & Ors
Delhi High Court · (2026) 02 DEL CK 2103
High Courts11 Feb 2026
The Indure Private Limited Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 1961
Arbitration and Conciliation Act, 1996-Section 34, 36(3)MSMED Act, 2006-Section 19Constitution of India-Article 226, 226(1), 226(2), 227
High Courts11 Feb 2026
Ram Kishor Arora Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1959
Constitution of India-Article 21
High Courts11 Feb 2026
Fornnax Technology Private Limited Vs The Registrar Of Copyrights
Delhi High Court · (2026) 02 DEL CK 1958
Copyright Act, 1957-Section 72, 50, 45(1), 45(2), 15(2)Copyright Rules, 2013-Rule 70, 70(9), 70(10), 70(11)Designs Act
High Courts11 Feb 2026
Tarika Rekhi & Anr. Vs GNCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 1956
Noise Pollution (Regulation and Control) Rules, 2000-Rule 3, 4, 5, 7Environment Protection Act, 1985Bharatiya Nagarik Suraksha Sanhita, 2023-Section 152
High Courts11 Feb 2026
Sai Kiran Social Welfare Society Vs Delhi Metro Rail Corporation & Ors.
Delhi High Court · (2026) 02 DEL CK 1983
Disaster Management Act, 2005-Section 30 (2) (xxiii)Constitution of India-Article 226, 14
High Courts11 Feb 2026
Jotirmoy Pratul Krishna Ghose Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 1982
Companies Act, 2013-Section 212(1)(c)Constitution of India-Article 21
High Courts11 Feb 2026
Delhi State Cooperative Bank Ltd. Vs National Commission For Scheduled Castes & Anr.
Delhi High Court · 2024 INSC 4
Constitution of India-Article 338Code of Civil Procedure, 1908Criminal Procedure Code, 1973
High Courts11 Feb 2026
Rana Handa Vs Bitbns Internet Private Limited & Ors.
Delhi High Court · (2026) 02 DEL CK 1943
Constitution of India-Article 226, 12
High Courts11 Feb 2026
Dhananjay Kumar Singh Vs Registrar Debts Recovery Appellate Tribunal & Ors.
Delhi High Court · (2026) 02 DEL CK 1944
DRT Act 1993-Section 17(1)Constitution of India-Article 226, 14
High Courts11 Feb 2026
Phonepe Insurance Broking Services Pvt. Ltd. & Anr. Vs National Commission For Scheduled Castes & Ors.
Delhi High Court · (2026) 02 DEL CK 1948
Constitution of India-Article 338
High Courts11 Feb 2026
Aditya Malhotra & Ors. Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1950
Constitution of India-Article 226, 12, 14
High Courts11 Feb 2026
JFC Finance (India) Limited Vs Arvind Garg Liquidator Of Moser Baer Solar Ltd & Ors.
Delhi High Court · (2026) 02 DEL CK 1995
Insolvency and Bankruptcy Code, 2016-Section 35(2)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 31A(1)(B), 31A(1), 31A(9), 33 read with Schedule I, Clause 12 of Schedule I