High Courts16 Feb 2026
Lalji Vs M/S Ganesh Industries
Delhi High Court · (2026) 02 DEL CK 1974
Constitution of India-Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 302 of 367
High Courts16 Feb 2026
Hari Lal Shah Vs M/s Alishan Cable
Delhi High Court · (2026) 02 DEL CK 1962
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 10, 11
High Courts16 Feb 2026
Brijmohan Vs M/s Lal Bahadur Shastri Hospital & Ors.
Delhi High Court · (2026) 02 DEL CK 2004
Industrial Disputes Act, 1947-Section 10(1), 12(5)Constitution of India-Article 226
High Courts16 Feb 2026
Hindalco Industries Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1999
Coal Bearing Areas (Acquisition and Development) Act, 1957Coal Mines (Special Provisions) Act, 2015-Section 27
High Courts16 Feb 2026
Rishikesh Gagan Vyas Vs The Institute Of Company Secretaries Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1997
Company Secretaries (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007-Rule 18(9), 18(14)CPC, 1908-Order IX Rule 1 and 2Company Secretaries Act, 1980-Section 21B, 22E
High Courts16 Feb 2026
JSW Steel Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 1996
High Courts16 Feb 2026
Dr K Sreenivasarao Vs Local Complaints Committee Lcc & Ors.
Delhi High Court · (2026) 02 DEL CK 1993
Constitution of India-Article 226, 227Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 11POSH Rules-Rule 7
High Courts16 Feb 2026
M/S Metro Buildtech Private Limited Vs Mr. Shridhar Y. Chitale & Anr.
Delhi High Court · (2026) 02 DEL CK 1989
Code of Civil Procedure, 1908-Order VIII Rule 6A, 1 Rule 10The Registration Act, 1908-Sections 17, 49
High Courts16 Feb 2026Disposed Of
Sapphire Foods India Ltd. Vs Assistant Commissioner Of Income Tax Acit (Osd) Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 1721
Income Tax Act,1961- Section 36(i), 36(ii), 37, 56(2)(viib), 80G, 132, 132A, 135A, 139, 139(1), 142, 142(1), 143(2), 143(3), 144B, 147, 148, 148A(a), 148A(b), 148A(d), 149, 149(1), 149(1)(b), 150, 151, 151A, 152, 153
High Courts16 Feb 2026Allowed
Lotus Herbals Private Limited Vs DPKA Universal Consumer Ventures Private Limited & Ors
Delhi High Court · (2026) 02 DEL CK 1720
Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999- Section 2(2)(c), 9(1)(b), 27, 29, 29(1), 29(2)(b), 30, 30(2)(a), 35
High Courts16 Feb 2026Dismissed
Dinesh & Anr. Vs Council Of Scientific And Industrial Research Through Its Director General & Anr.
Delhi High Court · (2026) 02 DEL CK 1728
Constitution of India, 1950-Article 226, 227
High Courts16 Feb 2026Dismissed
Devki Nandan & Anr. Vs Capri Globalhousing Finance Company Ltd & Ors.
Delhi High Court · (2026) 02 DEL CK 1727
Constitution of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002- Section 13(2), 17, 17(3)
High Courts16 Feb 2026Disposed Of
Chink Components Pvt. Ltd. Vs Triangles Consolidated Pvt. Ltd
Delhi High Court · (2026) 02 DEL CK 1726
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138
High Courts16 Feb 2026Disposed Of
M/s Delhi Cold Storage Private Limited & Ors Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2026) 02 DEL CK 1725
Constitution of India, 1950-Article 227Code of Criminal Procedure, 1973- Section 204, 251, 403, 482Indian Penal Code, 1860- Section 409, 417, 420, 468, 471Companies Act, 1956- Section 108, 621, 628, 629, 629A
High Courts16 Feb 2026Allowed
Prashant Jain Vs State Of Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1723
Indian Penal Code, 1860- Section 420
High Courts16 Feb 2026Allowed
Amandeep Singh Sran Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1722
Indian Penal Code, 1860- Section 34, 406, 420
High Courts16 Feb 2026Dismissed
Saurabh Vs State Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1719
Bharatiya Nyaya Sanhita, 2023- Section 303(2)
High Courts16 Feb 2026Allowed
Kitoko Ngiembo Alain Vs Customs
Delhi High Court · (2026) 02 DEL CK 1718
Constitution of India, 1950-Article 21, 22Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 21, 23, 28, 37, 43, 50, 57, 67Customs Act, 1962- Section 102, 103, 103(8)
High Courts16 Feb 2026Disposed Of
Brijesh Kumar Vs State (Gnct Of Delhi) And Anr
Delhi High Court · (2026) 02 DEL CK 1717
Indian Penal Code, 1860- Section 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989- Section 3(2)(v)
High Courts16 Feb 2026Disposed Of
XXXXXXX Vs State Nct Of Delhi And Anr
Delhi High Court · (2026) 02 DEL CK 1716
Indian Penal Code, 1860- Section 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989- Section 3(2)(v)