High Courts10 Sept 2026Disposed of
Krishna Real Estate Enterprises Pvt. Ltd. Vs Mr. Gurcharan Singh Syal & Ors.
Delhi High Court · (2026) 09 DEL CK 1291
Limitation Act, 1963-Section 5, Article 117Code of Civil Procedure, 1908-Order VII Rule 10
COURT ARCHIVE
Delhi High Court judgments, 2026
7,124 judgments · page 27 of 357
High Courts10 Sept 2026Disposed of
State Vs Munna Kumar
Delhi High Court · (2026) 09 DEL CK 1290
Indian Penal Code, 1860-Section 376(2)(f)Code of Criminal Procedure, 1973-Section 428, 357Bharatiya Nagarik Suraksha Sanhita, 2023-Section 396
High Courts10 Sept 2026Allowed
Anup Chawla Vs Kapil Chawla
Delhi High Court · (2026) 09 DEL CK 1289
Contempt of Courts Act, 1971-Section 12
High Courts10 Sept 2026Dismissed
Vinesh Phogat Vs Wrestling Federation Of India & Ors.
Delhi High Court · (2026) 09 DEL CK 1288
High Courts10 Sept 2026Allowed
Eco Green Buildtech Pvt Ltd Vs Vikartan Infrastructure Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 1287
Arbitration and Conciliation Act, 1996-Section 34, Section 33, Section 29A(1), Section 24(3), Section 18, Section 61, Section 62Indian Contract Act, 1872-Section 55, Section 73
High Courts10 Sept 2026Allowed
Shyam Singh & Anr. Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 1284
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 Sept 2026Disposed of
Shanker Gupta & Anr. Vs New Delhi Municipal Council (NDMC) & Anr.
Delhi High Court · (2026) 09 DEL CK 1286
High Courts10 Sept 2026Dismissed
M/S Rajput Construction Vs Telecommunications Consultants India Limited
Delhi High Court · (2026) 09 DEL CK 1285
Indian Stamp Act, 1899
High Courts10 Sept 2026Dismissed
Raj Kumari Garg Vs State Bank Of India
Delhi High Court · (2026) 09 DEL CK 1283
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1
High Courts10 Sept 2026Dismissed
M/S Papcoat India Pvt. Ltd. Vs The United India Insurance Co. Ltd.
Delhi High Court · (2026) 09 DEL CK 1281
High Courts10 Sept 2026Allowed
Suraj Gupta Vs State Of Delhi & Anr.
Delhi High Court · 2026:DHC:7743
Indian Penal Code, 1860-Section 354, 354A, 457, 451, 506, 509Protection of Children from Sexual Offences Act, 2012-Section 8, 12, 21
High Courts10 Sept 2026Allowed
Sh. Rinku Singh & Ors. Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 1279
Railway Claims Tribunal Act, 1987-Section 23
High Courts10 Sept 2026Dismissed
M/S Adigear International Vs Sunita Jain
Delhi High Court · 2026:DHC:7734
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, Section 151Limitation Act, 1963-Article 14, Section 18
High Courts10 Sept 2026Disposed of
Rajender Vs Municipal Corporation Of Delhi And Ors.
Delhi High Court · (2026) 09 DEL CK 1277
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts10 Sept 2026Allowed
Vajid Vs State (Govt Of NCT Of Delhi)
Delhi High Court · (2026) 09 DEL CK 1276
NDPS Act-Section 20(b)(ii)(c), 25, 29
High Courts09 Sept 2026Allowed
Manju Devi & Anr. Vs Union Of India
Delhi High Court · 2026:DHC:7712
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 124-A
High Courts09 Sept 2026Allowed
Babita & Ors Vs Union Of India
Delhi High Court · 2026:DHC:7713
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c)(2), 124-A
High Courts09 Sept 2026Allowed
Sukhmandar Singh Vs Union Of India
Delhi High Court · 2026:DHC:7714
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 2(31)
High Courts09 Sept 2026Allowed
M/S Patson Preserved Vegetables Pvt Ltd Through Its Managing Director and Ors. & Anr. v. M/S Small Farmers Agri-Business Consortium Through Its Attorney of Secretary/Managing Director
Delhi High Court · 2026:DHC:7670
Criminal Procedure Code, 1973-Section 482Negotiable Instruments Act, 1881-Section 138