High Courts13 Mar 2026
Lt Col Harpreet Kaur Bahia Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 1825
COURT ARCHIVE
Delhi High Court judgments, 2026
7,336 judgments · page 260 of 367
High Courts13 Mar 2026Allowed
Moti Lal Vs Shri Prem Chand
Delhi High Court · (2026) 03 DEL CK 0495
Code of Civil Procedure, 1908- Section 96, 151, Order 7 Rule 11, Order 41Evidence Act, 1872- Section 58, 103
High Courts13 Mar 2026Allowed
Chanchal Garg Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 03 DEL CK 0494
Bharatiya Nyaya Sanhita, 2023- Section 318(4), 336(3), 340(2)
High Courts13 Mar 2026Dismissed
Ganesh Prabhu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0493
Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
High Courts13 Mar 2026Dismissed
Nitin Kaushik Vs Govt Of Nct Of Delhi
Delhi High Court · (2026) 03 DEL CK 0492
Indian Penal Code, 1860- Section 420, 463, 464, 465, 468
High Courts13 Mar 2026Dismissed
Pratibha Thakur Vs Govt Of Nct Delhi Through Sho Ps Vijay Vihar
Delhi High Court · (2026) 03 DEL CK 0491
Indian Penal Code, 1860- Section 420, 463, 464, 465, 468
High Courts13 Mar 2026Dismissed
Sh Ankur Garg Vs Delhi Technological University Through Its Vice Chancellor
Delhi High Court · (2026) 03 DEL CK 0490
Constitution of India, 1950- Article 14, 16, 226
High Courts13 Mar 2026Dismissed
Obinna Theodore Onyeneto Vs Union Of India & Ors.
Delhi High Court · (2026) 03 DEL CK 0489
Constitution of India, 1950- Article 12, 19, 21, 32, 215, 226Foreigners Act, 1946- Section 3University Grants Commission Act, 1956- Section 2(f)
High Courts13 Mar 2026Dismissed
Obinna Theodore Onyeneto Vs Foreigners Regional Registration Office & Anr.
Delhi High Court · (2026) 03 DEL CK 0488
Constitution of India, 1950- Article 12, 19, 21, 32, 215, 226Foreigners Act, 1946- Section 3University Grants Commission Act, 1956- Section 2(f)
High Courts13 Mar 2026Dismissed
Sh. Vishwraj Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0487
Railway Claims Tribunal Act, 1987- Section 23
High Courts13 Mar 2026Allowed
Smt Asha Devi & Ors Vs Union Of India
Delhi High Court · (2026) 03 DEL CK 0486
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c)(2), 124A
High Courts13 Mar 2026Dismissed
State Vs Vijay Tyagi & Ors
Delhi High Court · (2026) 03 DEL CK 0485
Code of Criminal Procedure, 1973- Section 161, 313, 378, 437AIndian Penal Code, 1860- Section 34, 302, 304B, 323, 498AEvidence Act, 1872- Section 113A, 113B
High Courts13 Mar 2026Dismissed
Raj Kumar Gupta Vs Radhey Shyam Gupta
Delhi High Court · (2026) 03 DEL CK 0484
Constitution of India, 1950- Article 227
High Courts12 Mar 2026
Smt. Renu Vs Govt. Of NCT Of Delhi & Anr
Delhi High Court · (2026) 03 DEL CK 1732
Constitution of India-Article 226, 227, 14, 15, 21Indian Penal Code, 1860-Section 354A, 506, 498-AProtection of Children from Sexual Offences Act, 2012-Section 12
High Courts12 Mar 2026
Volkswagen AG Vs The Registrar Of Trade Marks & Anr
Delhi High Court · (2026) 03 DEL CK 1763
Trade Marks Act, 1999-Section 91
High Courts12 Mar 2026
Gopal Krishan Puri Vs UCO Bank
Delhi High Court · (2026) 03 DEL CK 1812
Delhi Rent Control Act, 1958-Section 25B(8), 14(1)(e)
High Courts12 Mar 2026
Validad Khan @ Mullah Vs Union Of India & Ors.
Delhi High Court · 2024 INSC 683
Constitution of India-Article 226, 22(5)Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988-Section 2(e), 3(1), 9(f)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21/27A/29/31/32, 21/29/61/85, 21/25/29, 21
High Courts12 Mar 2026
Om Prakash Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2026) 03 DEL CK 1841
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts12 Mar 2026
Rashid @ Babban Vs State Of NCT Of Delhi
Delhi High Court · (2026) 03 DEL CK 1849
Indian Penal Code, 1860-Section 300, 302Indian Evidence Act, 1872-Section 65-BCr.P.C.-Section 161
High Courts12 Mar 2026
CT/GD Prajakta Wakchaure Vs Union Of India & Anr.
Delhi High Court · (2026) 03 DEL CK 1853
Constitution of India-Article 226Recruitment Rules, 2018