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Delhi High Court judgments, 2026

7,336 judgments · page 253 of 367

High Courts17 Mar 2026

Mahender Prasad Vs State (C.B.I)

Delhi High Court · (2026) 03 DEL CK 2405

Code of Criminal Procedure, 1973-Section 374, 207, 313(1)(b)Prevention of Corruption Act, 1988-Section 7, 11, 13(1)(d), 13(2), 20, clause (a) or clause (b) of sub-Section 1 of Section 13
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High Courts17 Mar 2026

Union Of India Vs M/S G.D. Tewari & Co

Delhi High Court · (2026) 03 DEL CK 2445

Arbitration and Conciliation Act, 1996-Section 11, 18, 28(1)(a), 28(3), 33, 33(1), 33(1)(a), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2-A), 48, 48(2)(b), 75, 81Contract Act, 1872-Section 23
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High Courts17 Mar 2026

Maria Nuemia Albertina Vs Customs

Delhi High Court · 2025 INSC 141

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 21, 23, 28, 50, 67, 57, 37Customs Act, 1962-Section 102, 103, 103(8)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 58, 187
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