High Courts04 May 2026Allowed

State Of Nct Of Delhi Vs Deepak

Delhi High Court · (2026) 05 DEL CK 2181

Indian Penal Code, 1860-Sections 363, 365, 366A, 342, 376, 366Protection of Children from Sexual Offences Act, 2012-Sections 4, 6Code of Criminal Procedure, 1973-Sections 161, 164, 313